COURT ARCHIVE

Rajasthan High Court judgments, 1972

224 judgments · page 12 of 12

High Courts17 Jan 1972

Additional Commissioner of Income Tax Vs Usmanbhai Islambhai

Rajasthan High Court · (1973) 6 WLN 76

Income Tax Act, 1961 — Section 256, 68

High Courts14 Jan 1972

Rajasthan High Court · AIR 1972 Raj 177 : (1972) RLW 654 : (1972) WLN 3

Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1Rajasthan Municipalities Act, 1959 — Section 40

High Courts10 Jan 1972Dismissed

Rajasthan High Court · (1972) RLW 92 : (1972) WLN 8

Constitution of India, 1950 — Article 309, 310, 311Penal Code, 1860 (IPC) — Section 423

High Courts06 Jan 1972Allowed

Rajasthan High Court · AIR 1972 Raj 228 : (1972) WLN 1

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)