High Courts08 Feb 1972Dismissed
Shashi Kant Vs The Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1973 Raj 6 : (1972) RLW 299 : (1972) WLN 97
Motor Vehicles Act, 1939 — Section 64
COURT ARCHIVE
Rajasthan High Court judgments, 1972
224 judgments · page 11 of 12
High Courts07 Feb 1972Dismissed
Krishan Chander and Others Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 171 : (1972) RLW 473 : (1972) WLN 850
High Courts07 Feb 1972Partly Allowed
Sri Ram Vs Prabhu Dayal and Others
Rajasthan High Court · AIR 1972 Raj 180 : (1972) RLW 169 : (1972) WLN 49
Civil Procedure Code, 1908 (CPC) — Section 92Evidence Act, 1872 — Section 41, 42
High Courts07 Feb 1972Allowed
Lallu Singh and Another Vs The Transport Appellate Tribunal, Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 172 : (1972) WLN 418
Motor Vehicles Act, 1939 — Section 47(3), 57(4)
High Courts04 Feb 1972
Ganeshilal Gupta Vs Bharatpur Oil Mills
Rajasthan High Court · (1972) WLN 68
COMPANIES ACT, 1956 — Section 454, 474
High Courts04 Feb 1972Allowed
Nalin Kumar Vs The State of Rajasthan
Rajasthan High Court · (1972) WLN 85
Penal Code, 1860 (IPC) — Section 395, 397
High Courts01 Feb 1972
B. Gopal Das and Others Vs Kota Straw Board (P) Limited
Rajasthan High Court · (1972) RLW 649 : (1972) WLN 35
COMPANIES ACT, 1956 — Section 441, 536
High Courts01 Feb 1972
The State of Rajasthan Vs Ratan Lal Kewal Chand
Rajasthan High Court · (1972) RLW 254 : (1972) 29 STC 689 : (1972) WLN 99
High Courts31 Jan 1972Dismissed
K.N. Joshi Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 168 : (1972) RLW 191 : (1972) WLN 92
Constitution of India, 1950 — Article 213, 226, 254
High Courts28 Jan 1972Allowed
Rajasthan Khadi and Village Industries Board Vs State of Rajasthan and Others
Rajasthan High Court · (1972) RLW 224 : (1972) WLN 78
Industrial Disputes Act, 1947 — Section 18, 2, 4
High Courts25 Jan 1972Dismissed
Chatrumal Vs The State and Another
Rajasthan High Court · (1972) WLN 38
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts25 Jan 1972Allowed
Bundu Vs Smt. Hashmat
Rajasthan High Court · AIR 1972 Raj 238 : (1972) RLW 672 : (1972) WLN 19
Civil Procedure Code, 1908 (CPC) — Section 11, 13Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(5), 13(6)
High Courts25 Jan 1972Dismissed
Suraj Narain and Another Vs Mangilal and Others
Rajasthan High Court · AIR 1972 Raj 172 : (1972) RLW 201 : (1972) WLN 105
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, 92
High Courts25 Jan 1972Allowed
Nanak Ram Vs Lalitkumar and Others
Rajasthan High Court · (1972) RLW 213 : (1972) WLN 133
High Courts21 Jan 1972Allowed
The State of Rajasthan and Others Vs Rao Dhir Singh and Others
Rajasthan High Court · AIR 1972 Raj 241 : (1972) RLW 659 : (1972) WLN 23
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 32 Rule 1, Order 32 Rule 3, Order 39 Rule 1, Order 6 Rule 17Evidence Act, 1872 — Section 44Limitation Act, 1908 — Article 120, 62, 89, 3
High Courts20 Jan 1972Dismissed
Prabhu Dayal Vs Mahadev Nath
Rajasthan High Court · (1972) RLW 246 : (1972) WLN 455
Constitution of India, 1950 — Article 19, 31
High Courts20 Jan 1972
Commissioner of Income Tax Vs His Highness Maharaja Shri Sawai Man Singh of Jaipur (Deceased) represented by his Highness Maharaja Sawai Bhawani Singh of Jaipur
Rajasthan High Court · (1973) 89 ITR 123 : (1972) RLW 652 : (1972) WLN 33
Civil Procedure Code, 1908 (CPC) — Section 141Income Tax Act, 1922 — Section 66(1), 66(2)
High Courts20 Jan 1972Allowed
The Jaipur Udyog Ltd., Sawaimadhopur and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · AIR 1972 Raj 129 : (1972) RLW 241 : (1972) WLN 43
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 9(3)
High Courts19 Jan 1972Dismissed
Manak Chand Vs Ganesh Das Samirmal
Rajasthan High Court · AIR 1972 Raj 207 : (1972) WLN 17
Arbitration Act, 1940 — Section 13
High Courts18 Jan 1972Dismissed
Hanuman and Others Vs Shakru and Others
Rajasthan High Court · AIR 1972 Raj 176 : (1972) WLN 22
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 4