High Courts05 Apr 1972Dismissed
Mukanlal Vs State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 314 : (1972) RLW 398 : (1972) WLN 387
Constitution of India, 1950 — Article 14Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 2
COURT ARCHIVE
Rajasthan High Court judgments, 1972
224 judgments · page 9 of 12
High Courts05 Apr 1972
Chunnilal and Others Vs The State of Rajasthan
Rajasthan High Court · AIR 1972 Raj 292 : (1972) WLN 213
Rajasthan Court Fees and Suits Valuation Act, 1961 — Article 11, 5
High Courts31 Mar 1972Dismissed
Mukat Behari Lal Vs Shiv Charan Singh and Others
Rajasthan High Court · (1978) 11 WLN 161
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 3, 4Representation of the People Act, 1951 — Section 103, 117, 123, 37, 79
High Courts30 Mar 1972Allowed
Motilal Khairatilal Sharma Vs Union of India (UOI)
Rajasthan High Court · (1972) WLN 341
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311
High Courts30 Mar 1972
Madhoram Verma Vs Union of India (UOI) and Others
Rajasthan High Court · (1972) WLN 360
General Clauses Act, 1897 — Section 3
High Courts29 Mar 1972
Kishan and Others Vs State of Rajasthan
Rajasthan High Court · (1972) CriLJ 1387 : (1972) RLW 545 : (1972) WLN 231
Penal Code, 1860 (IPC) — Section 114, 149, 302, 307, 34
High Courts29 Mar 1972Dismissed
Dulichand Vs Bhairondas and Others
Rajasthan High Court · AIR 1973 Raj 96
Easements Act, 1882 — Section 28, 35Rajasthan Municipalities Act, 1959 — Section 194, 266, 3(26), 3(32)Specific Relief Act, 1877 — Section 54
High Courts28 Mar 1972
Lal Chand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 103 : (1972) RLW 536
Constitution of India, 1950 — Article 166(3)Motor Vehicles Act, 1939 — Section 68C, 68DRajasthan State Road Transport Services (Development) Rules, 1965 — Rule 4, 6
High Courts27 Mar 1972
Pannalal and Others Vs Nand Lal and Others
Rajasthan High Court · AIR 1973 Raj 309
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, 115Court Fees Act, 1870 — Section 7
High Courts22 Mar 1972Allowed
Ram Swarup and Others Vs The State
Rajasthan High Court · (1972) RLW 325 : (1972) WLN 507
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 303
High Courts22 Mar 1972
Gurnam Singh and Others Vs Association of Radha Swami Dera Baba Bagga Singh and Another
Rajasthan High Court · AIR 1972 Raj 269 : (1972) RLW 188 : (1972) WLN 143
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2)Constitution of India, 1950 — Article 133(1)
High Courts22 Mar 1972
Official Liquidator, Golcha Properties Private Ltd. (In Liquidation) Vs Income Tax Officer and Others
Rajasthan High Court · (1974) 44 CompCas 144 : (1974) 94 ITR 11 : (1972) WLN 563
Companies Act, 1956 — Section 446, 446(1), 446(2), 460(4), 530Income Tax Act, 1961 — Section 178
High Courts16 Mar 1972Dismissed
Union of India (UOI) and Another Vs M.M. Datta and Another
Rajasthan High Court · (1972) RLW 274 : (1972) WLN 259
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14, 309Contract Act, 1872 — Section 213
High Courts16 Mar 1972
Mohan Lal Chittora Vs Labour Enforcement Officer (Central) and Others
Rajasthan High Court · (1972) 2 LLJ 482 : (1972) RLW 251 : (1972) WLN 171
Constitution of India, 1950 — Article 31Payment of Wages Act, 1936 — Section 15, 3, 5
High Courts16 Mar 1972
Shyam Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1973) CriLJ 441 : (1972) WLN 165
Criminal Procedure Code, 1898 (CrPC) — Section 145, 556
High Courts14 Mar 1972Allowed
The Regional Director, Employees State Insurance Corporation Vs The Assistant Engineer, Municipal Council, Waterworks and Others
Rajasthan High Court · (1972) RLW 258 : (1972) WLN 215
Employees State Insurance Act, 1948 — Section 2, 3, 38, 39, 40Factories Act, 1948 — Section 2
High Courts14 Mar 1972
Ishwar Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1973) CriLJ 811 : (1972) WLN 269
Constitution of India, 1950 — Article 134Penal Code, 1860 (IPC) — Section 100, 103, 147, 148, 149
High Courts13 Mar 1972Allowed
His Highness Maharaja of Jaipur Vs State of Rajasthan and Another
Rajasthan High Court · (1972) RLW 196 : (1972) WLN 186
Constitution of India, 1950 — Article 226, 228
High Courts13 Mar 1972Allowed
State of Rajasthan Vs Radheylal Sarin and Another
Rajasthan High Court · AIR 1972 Raj 279 : (1972) RLW 592 : (1972) WLN 204
Constitution of India, 1950 — Article 363
High Courts10 Mar 1972Allowed
R.K. Aneja Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1973 Raj 111 : (1972) RLW 347 : (1972) WLN 192
Rajasthan Fisheries Act, 1953 — Section 6Rajasthan Fisheries Rules, 1958 — Rule 5