High Courts21 Dec 2021Allowed

Jagdish Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0063

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Rajasthan Public Examination (Prevention Of Unfairmeans) Act, 1992 — Section 3, 4
High Courts20 Dec 2021Allowed

Jagsir Singh Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 12 RAJ CK 0066

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(I)(w)(i)(ii), 3(I)(w)(ii), 3(2)(V), 14A(2)Indian Penal Code, 1860 — Section 354, 376(2)(N), 450Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed

Ramchander Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0060

Indian Penal Code, 1860 — Section 3802, 457Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed

Kanhaiyala Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0057

Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 5, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed

Kajali Devi Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0056

Indian Penal Code, 1860 — Section 376(D)Information Technology Act, 2000 — Section 66(e)Code Of Criminal Procedure, 1973 — Section 439
High Courts20 Dec 2021Allowed

Narendra Kumar Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0055

Indian Penal Code, 1860 — Section 376(2)(N)Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Dec 2021Disposed Of

Rekha Vs State Of Rajasthan And Others

Rajasthan High Court · (2021) 12 RAJ CK 0052

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 342, 365, 376D, 377Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2)(VA)
High Courts17 Dec 2021Allowed

Nasir Khan Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0049

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 354C, 354D, 376(1), 376D, 384Information Technology Act, 2000 — Section 67, 67A