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Rajasthan High Court judgments, 2021

969 judgments · page 2 of 49

High Courts15 Dec 2021Allowed

Jagmal Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(1), 450
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High Courts15 Dec 2021Allowed

Suresh Kumar And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0044

Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471,Rajasthan Public Examination (Prevention Of Unfairness) Act, 1992 — Section 3, 6Code Of Criminal Procedure, 1973 — Section 439
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High Courts15 Dec 2021Allowed

Dilip Singh And Others Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0043

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(t), 14AIndian Penal Code, 1860 — Section 153a, 295Code Of Criminal Procedure, 1973 — Section 439
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High Courts14 Dec 2021Allowed

Barkat Kha Vs State Of Rajasthan

Rajasthan High Court · (2021) 12 RAJ CK 0039

Code Of Criminal Procedure, 1973 — Section 389Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6, 16, 17
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High Courts13 Dec 2021Allowed

Rahul S/O Pradeep Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0036

Indian Penal Code, 1860 — Section 363, 366, 376(2)(n), 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(L), 6Code Of Criminal Procedure, 1973 — Section 161, 164, 439
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High Courts10 Dec 2021

Mohd. Akhtar Ansari Vs State

Rajasthan High Court · (2021) 12 RAJ CK 0034

Code Of Criminal Procedure, 1973 — Section 313, 374(2), 437AIndian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4
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