High Courts05 Jan 2021Allowed
Tarun Kumar Tailor Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0009
Rajasthan Education Subordinate Service Rules, 1971 — Rule 20, 21
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 49 of 49
High Courts05 Jan 2021Allowed
Mohan Das And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0008
Indian Penal Code, 1860 — Section 272, 420Copyright Act, 1957 — Section 63, 65Prevention of Food Adulteration Act, 1954 — Section 7, 16
High Courts05 Jan 2021Allowed
Pawan Kumar And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0007
Indian Penal Code, 1860 — Section 354, 406, 498ACode Of Criminal Procedure, 1973 — Section 482Hindu Marriage Act, 1955 — Section 9
High Courts05 Jan 2021Allowed
Manish Lodha Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0006
Foreigner Act, 1946 — Section 3, 7, 16Code Of Criminal Procedure, 1973 — Section 482Registration of Foreigners Act, 1939 — Section 3, 5
High Courts05 Jan 2021Allowed
Sachin Sukhla Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0005
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 90, 375, 376, 376(2)(b)
High Courts04 Jan 2021Allowed
Mangilal @ Mangesh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts04 Jan 2021Allowed
Shiva Kansal Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0003
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420
High Courts04 Jan 2021Allowed
Balvindra Singh Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 22Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Jan 2021Allowed
Jaswant Singh Vs State Of Rajashan
Rajasthan High Court · (2021) 01 RAJ CK 0001
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 21, 22Evidence Act, 1872 — Section 27