High Courts05 Jan 2021
Devi Sahay Bairwa And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0034
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 143, 323, 341, 354
COURT ARCHIVE
Rajasthan High Court judgments, 2021
969 judgments · page 48 of 49
High Courts05 Jan 2021
Ramsahai Yadav Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471Negotiable Instruments Act, 1881 — Section 138
High Courts05 Jan 2021Allowed
Anil Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0032
Scheduled Castes and the Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 14AIndian Penal Code, 1860 — Section 120B, 363, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 6, 16, 17
High Courts05 Jan 2021
Bharat Lal @ Bharti And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0031
Constitution Of India, 1950 — Article 226, 227
High Courts05 Jan 2021Allowed
Vikram Rawal Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts05 Jan 2021Allowed
Bhoma Ram And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 384, 388, 389
High Courts05 Jan 2021Allowed
Labbu @ Lavpreet Singh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 395
High Courts05 Jan 2021Allowed
Vikram Rawal Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts05 Jan 2021Allowed
Poonamchand @ Piyush Bhati @ Pawan Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0021
Indian Penal Code, 1860 — Section 392Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2021Allowed
Sanna @ Sarafraj Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 323, 324, 326, 341, 395, 396
High Courts05 Jan 2021Allowed
Jitendra Singh Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0019
Indian Penal Code, 1860 — Section 34, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts05 Jan 2021Allowed
Sita Ram Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 27A, 29
High Courts05 Jan 2021Allowed
Mahendra Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0017
Indian Penal Code, 1860 — Section 376(2)(Dh), 450Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts05 Jan 2021Allowed
Arshad Mirja And Ors Vs State Of Rajasthan
Rajasthan High Court · (2021) 01 RAJ CK 0016
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323Code Of Criminal Procedure, 1973 — Section 161, 439
High Courts05 Jan 2021Dismissed
Hinglajdan And Ors Vs State
Rajasthan High Court · (2021) 01 RAJ CK 0015
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts05 Jan 2021Allowed
Nirmla Soni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0014
Prevention of Food Adulteration Act, 1954 — Section 7, 16Code Of Criminal Procedure, 1973 — Section 482Prevention of Food Adulteration Rules, 1955 — Rule 50(1)
High Courts05 Jan 2021Allowed
Maheshpal Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0013
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts05 Jan 2021Allowed
Vimla Soni And Ors Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0012
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 323, 406, 498AHindu Marriage Act, 1955 — Section 9
High Courts05 Jan 2021Dismissed
Dinesh Kela And Ors Vs State And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0011
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts05 Jan 2021Allowed
Raisa Vs State Of Rajasthan And Ors
Rajasthan High Court · (2021) 01 RAJ CK 0010
Code Of Criminal Procedure, 1973 — Section 107, 151, 482Indian Penal Code, 1860 — Section 323, 341, 504Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(d), 3(1)(s), 3(2)(va)