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Rajasthan High Court judgments, 2021

969 judgments · page 46 of 49

High Courts06 Jan 2021Allowed

Yogesh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0070

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 143, 307, 323, 336, 427Arms Act, 1959 — Section 3, 25
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High Courts06 Jan 2021Allowed

Sorabh Sansi @ Tinku Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 25Rajasthan Excise Act, 1950 — Section 16, 54
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High Courts06 Jan 2021Allowed

Sirdar @ Rujja Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0068

Code Of Criminal Procedure, 1973 — Section 161, 437(3), 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 308, 323, 338, 341, 447
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High Courts06 Jan 2021Allowed

Sachin Kumar Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0067

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 295-A, 465, 469Information Technology Act, 2000 — Section 66C
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High Courts06 Jan 2021Allowed

Sher Mohammad Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0066

Code Of Criminal Procedure, 1973 — Section 307, 353, 437(3), 439Reserve Bank Of India Act, 1934 — Section 3, 5, 6, 8, 9, 10
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High Courts06 Jan 2021Allowed

Jeetram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0064

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 143, 307, 341, 447
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High Courts06 Jan 2021Allowed

Kashiram Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0061

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 406, 420
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High Courts06 Jan 2021Allowed

Vishnu Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0060

Code Of Criminal Procedure, 1973 — Section 161, 437(2), 439Indian Penal Code, 1860 — Section 143, 302, 323, 341, 354, 379, 452
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High Courts06 Jan 2021Allowed

Shanu Saini Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0057

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 376, 384Information Technology Act, 2000 — Section 67A
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High Courts06 Jan 2021Allowed

Devendra Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0056

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 143, 308, 323, 325, 341, 379Arms Act, 1959 — Section 3, 25
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High Courts06 Jan 2021Allowed

Lakhan Singh Vs State Of Rajasthan

Rajasthan High Court · (2021) 01 RAJ CK 0055

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 143, 215, 323, 342, 365, 406, 420
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High Courts06 Jan 2021Allowed

Babu Lal Vs State

Rajasthan High Court · (2021) 01 RAJ CK 0028

Code Of Criminal Procedure, 1973 — Section 439Prevention of Corruption Act, 1988 — Section 7
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