Rajasthan High Court Judgments 2016

High Courts22 Dec 2016Dismissed

State of Rajasthan Vs Ram Singh

Rajasthan High Court · (2017) 2 CriCC 176 : (2017) 1 WLCRajUC 92

Criminal Procedure Code, 1973 (CrPC) - Section 378(iii)Penal Code, 1860 (IPC) - Section 366A, Section 376DProtection of Children from Sexual Offences Act, 2012 - Section 3, Section 4

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High Courts22 Dec 2016Partly Allowed

Shyam Lal Solanki Vs State of Rajasthan

Rajasthan High Court · (2017) 1 WLCRajUC 88

Constitution of India, 1950 - Article 226

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High Courts22 Dec 2016Allowed

Dr. T.C. Sadasukhi Vs Medical Council of India

Rajasthan High Court · (2017) 1 WLCRajUC 104

Constitution of India, 1950 - Article 226

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High Courts22 Dec 2016Allowed

Annant Pal Singh Vs Sumer Singh

Rajasthan High Court · (2017) 1 DNJ 1

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151

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High Courts22 Dec 2016Dismissed

Om Prakash Vs State of Rajasthan

Rajasthan High Court · (2017) 2 WLC 211

Penal Code, 1860 (IPC) - Section 302

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High Courts22 Dec 2016Allowed

M/s Manishankar Oils Pvt. Ltd. Vs M/s S.V.M. Oil Industries

Rajasthan High Court · (2017) 1 WLCRajUC 480

Civil Procedure Code, 1908 (CPC) - Order 43 Rule (1)(R)Trade Marks Act, 1999 - Section 27

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High Courts21 Dec 2016Dismissed

LR's of Pyara Singh Vs Board of Revenue For Rajasthan, Ajmer

Rajasthan High Court · (2017) 1 WLCRajUC 124

Constitution of India, 1950 - Article 226Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 - Section 15(2)

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High Courts21 Dec 2016Dismissed

Kailash Bhati Vs State of Rajasthan

Rajasthan High Court · (2017) 1 WLCRajUC 119

Constitution of India, 1950 - Article 226Rajasthan Excise Act, 1950 - Section 9

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High Courts21 Dec 2016Dismissed

Sita Ram Gupta Vs Gopal Lal

Rajasthan High Court · (2017) 2 DNJ 551

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 9

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High Courts21 Dec 2016Dismissed

Shrawan Kumar Brahmin Vs Tej Karan Brahmin

Rajasthan High Court · (2017) 2 DNJ 611

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 8A

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High Courts21 Dec 2016Dismissed

Rajkumar Vs State of Rajasthan

Rajasthan High Court · (2017) 2 LLJ 57

Constitution of India, 1950 - Article 226

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High Courts21 Dec 2016Dismissed

Ram Charan Alias Charan Das Vs Board of Revenue Ajmer

Rajasthan High Court · (2017) 1 WLCRajUC 333

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High Courts21 Dec 2016Allowed

Shyam Sunder Sharma Vs State of Rajasthan

Rajasthan High Court · (2017) 1 WLCRajUC 186

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 - Rule 14, Rule 17

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High Courts21 Dec 2016Allowed

UCO Bank Vs Devi Kishan Harijan

Rajasthan High Court · (2017) 1 KerLJ 16 : (2017) 1 RLW 632 : (2017) 1 RSJ 246 : (2017) 1 WLCRajUC 111

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High Courts20 Dec 2016Allowed

Ram Lal Gurjar Vs The State of Rajasthan

Rajasthan High Court · (2017) 2 LLJ 6 : (2017) 1 WLCRajUC 203

Constitution of India, 1950 - Article 226

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High Courts20 Dec 2016Allowed

Rachna W/o Shri Bhagwan Singh Vs Savita W/o Shri Badan Singh

Rajasthan High Court · (2017) AIR(Raj) 18 : (2017) 1 WLCRajUC 236

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Rajasthan Panchayati Raj (Election) Rules, 1994 - Rule 81

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High Courts20 Dec 2016Allowed

Bheek Singh Rajpurohit Vs State of Rajasthan

Rajasthan High Court · (2017) 2 WLC 97 : (2017) 1 WLN 237

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High Courts20 Dec 2016Allowed

Mehul Bhargva Vs Chairman

Rajasthan High Court · (2017) 1 WLCRajUC 200

Constitution of India, 1950 - Article 226

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High Courts20 Dec 2016Dismissed

Chhotu @ Gautam Meena Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriLR 181

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366

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High Courts19 Dec 2016Disposed Off

Ashok Gurjar Vs Punjab and Sind Bank

Rajasthan High Court · (2017) 1 WLCRajUC 82

Constitution of India, 1950 - Article 226

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Rajasthan High Court judgments, 2016