High Courts20 Dec 2016Allowed
Bheek Singh Rajpurohit Vs State of Rajasthan
Rajasthan High Court · (2017) 2 WLC 97 : (2017) 1 WLN 237
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 2 of 88
High Courts20 Dec 2016Allowed
Mehul Bhargva Vs Chairman
Rajasthan High Court · (2017) 1 WLCRajUC 200
Constitution of India, 1950 - Article 226
High Courts20 Dec 2016Allowed
S.S. Jain Subhodh Shiksha Samiti Vs Seema Daya
Rajasthan High Court · (2017) 1 WLCRajUC 209
Constitution of India, 1950 - Article 311(2)Rajasthan Non-Government Educational Institutions Act, 1989 - Section 18
High Courts20 Dec 2016Dismissed
Chhotu @ Gautam Meena Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 181
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, Section 366
High Courts19 Dec 2016Disposed Off
Ashok Gurjar Vs Punjab and Sind Bank
Rajasthan High Court · (2017) 1 WLCRajUC 82
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Allowed
Jagdish Narain Pandey Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 121
Rajasthan Civil Services (Pension) Rules, 1996 - Rule 53(1)
High Courts19 Dec 2016Allowed
Mukesh Bairwa Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 180 : (2017) 1 WLCRajUC 454
Limitation Act, 1963 - Section 5Rajasthan Public Gambling Ordinance, 1949 - Section 13
High Courts16 Dec 2016Allowed
LR.s of Manmohan Dayal Vs Dau Singh
Rajasthan High Court · (2017) AIRCC 757 : (2017) 1 WLCRajUC 102
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Section 151Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Allowed
Ajeet Singh Vs State of Rajasthan through P.P.
Rajasthan High Court · (2017) 1 CriLR 220
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 341, Section 354
High Courts16 Dec 2016Disposed Off
Jaspal Kaur Jatsikh Vs District Judge, Hanumangarh (Raj.)
Rajasthan High Court · (2017) 1 DNJ 270 : (2017) 1 WLCRajUC 338 : (2017) 2 WLN 321
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts16 Dec 2016Allowed
Mangeram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 CriLR 249
Criminal Procedure Code, 1973 (CrPC) - Section 190, Section 482, Section 70Penal Code, 1860 (IPC) - Section 302, Section 323, Section 34, Section 342, Section 452
High Courts16 Dec 2016Dismissed
Sahi Ram Vs Bhanwari Devi Bikaner
Rajasthan High Court · (2017) 1 WLN 100
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1A (3)
High Courts16 Dec 2016Disposed Off
Nathu Ram Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 538
Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts16 Dec 2016Allowed
Purshottam Sharma Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 163
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 14(A)
High Courts16 Dec 2016Dismissed
Kishan Lal Vs Shiv Charan Sharma
Rajasthan High Court · (2016) 4 WLN 517
Transfer of Property Act, 1882 - Section 106, Section 113, Section 113
High Courts16 Dec 2016Dismissed
Bhagwan Dass Vs Prabandh Karni Committee Digamber Jain
Rajasthan High Court · (2017) 1 DNJ 128
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 3 (2)
High Courts15 Dec 2016Dismissed
Smt. Jubeda W/o Amin Khan Vs Chand Khan
Rajasthan High Court · (2017) AIRCC 766 : (2017) 2 CivCC 107 : (2017) 1 WLCRajUC 239
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1
High Courts15 Dec 2016Dismissed
State of Rajasthan Vs Devi Lal Bansal
Rajasthan High Court · (2017) 1 WLCRajUC 98
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Dismissed
Khetri Vikas Samiti Vs Non Government Educational INS
Rajasthan High Court · (2017) 1 WLCRajUC 320
Rajasthan Non-Government Educational Institutions Act, 1989 - Section 18
High Courts15 Dec 2016Dismissed
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (2017) 1 WLCRajUC 223 : (2017) 1 WLN 190
Constitution of India, 1950 - Article 226