High Courts04 Jan 2016Dismissed
Deep Chand Vs Amrit Lal
Rajasthan High Court · (2016) 01 RAJ CK 0052
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 88 of 88
High Courts04 Jan 2016Dismissed
Jeth Ram Vs Sohanlal
Rajasthan High Court · (2016) 01 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 100Limitation Act, 1963 - Section 5
High Courts04 Jan 2016Disposed off
Pramod Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0041
High Courts04 Jan 2016Allowed
Basaye Khan Vs State of Rajasthan
Rajasthan High Court · (2016) WLCRajUC 229
Criminal Procedure Code, 1973 (CrPC) — Section 439Electricity Act, 2003 — Section 136
High Courts04 Jan 2016Allowed
Kan Singh and another Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriCC 72 : (2016) 4 Crimes 543 : (2016) WLCRajUC 227
Criminal Procedure Code, 1973 (CrPC) — Section 389