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Rajasthan High Court judgments, 2016

1,745 judgments · page 87 of 88

High Courts05 Jan 2016Allowed

Rafique Mohd. Vs State

Rajasthan High Court · (2016) ACD 1042 : (2016) 2 NIJ 259 : (2016) 2 WLN 240

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
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High Courts05 Jan 2016Dismissed

Sandeep Gochar Vs State of Rajasthan

Rajasthan High Court · (2016) 2 CriLR 681 : (2016) 2 RajCriC 706

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
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High Courts05 Jan 2016Allowed

Ram Jeet and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 01 RAJ CK 0028

Arms Act, 1959 - Section 25, Section 3Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 437-APenal Code, 1860 (IPC) - Section 109, Section 120, Section 120-B, Section 302, Section 307
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High Courts04 Jan 2016Allowed

Raju and Others Vs State of Rajasthan

Rajasthan High Court · (2016) 1 CriLR 468 : (2016) 1 RajCriC 173

Criminal Procedure Code, 1973 (CrPC) - Section 437-AEvidence Act, 1872 - Section 25, Section 27Identification of Prisoners Act, 1920 - Section 4, Section 5
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High Courts04 Jan 2016Allowed

Kanku Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2016) AIR(Raj) 34 : (2016) WLCRajUC 234 : (2016) 1 WLN 141

Penal Code, 1860 (IPC) - Section 420, Section 467, Section 468, Section 471Rajasthan Panchayati Raj Act, 1994 - Section 38, Section 38(4)
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High Courts04 Jan 2016Allowed

Ashok Kumar Vs Dhula Ram

Rajasthan High Court · (2016) 2 DNJ 868

Civil Procedure Code, 1908 (CPC) - Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 - Section 13(1)(h)
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High Courts04 Jan 2016Dismissed

Sangeeta and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2016) 01 RAJ CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313, Section 437-AEvidence Act, 1872 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 120B, Section 201, Section 201-201, Section 302, Section 302-302, Section 34, S
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