High Courts07 Jan 2016Disposed Off
Suo Moto Vs State of Rajasthan & Ors.
Rajasthan High Court · (2016) 3 WLN 172
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 85 of 88
High Courts07 Jan 2016Dismissed
Smt. Renu Vaidi Vs Smt. Harsha Jethwani & Another
Rajasthan High Court · (2016) 2 DNJ 902
Rajasthan Rent Control Act, 2001 - Section 19(9), 21
High Courts07 Jan 2016Disposed Off
Hanuman Sahai Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 829
Penal Code, 1860 (IPC) - Section 105, 147, 302/149, 323, 325
High Courts07 Jan 2016Dismissed
Khim Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 CriCC 166 : (2016) CriLJ 1243 : (2016) 2 Crimes 404
Criminal Procedure Code, 1973 (CrPC) - Section 228Penal Code, 1860 (IPC) - Section 148, Section 307, Section 323, Section 325, Section 341
High Courts07 Jan 2016Dismissed
Girraj Mehta Vs The Commissioner of Income Tax
Rajasthan High Court · (2016) 285 CurTR 205 : (2016) 382 ITR 385
Income Tax Act, 1961 - Section 133(6), Section 154, Section 260A, Section 271(1)(c), Section 41(1)(a)Limitation Act, 1963 - Section 5
High Courts07 Jan 2016Disposed off
Niranjanlal Joshi Vs Shri Pramod Kumar and another
Rajasthan High Court · (2016) 2 DNJ 586
Arbitration and Conciliation Act, 1996 — Section 9
High Courts07 Jan 2016Allowed
Smt. Murti @ Murta Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 1 CriLR 479 : (2016) 1 RajCriC 419
Evidence Act, 1872 — Section 106, 24, 3
High Courts07 Jan 2016Partly Allowed
Babu Ram and other Vs UOI and Others
Rajasthan High Court · (2016) 2 CriLR 642
Rajasthan High Court of Judicature Rules, 1952 — Rule 134
High Courts07 Jan 2016Partly Allowed
Gopal Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 CriLR 684 : (2016) 1 RajCriC 391
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323 34, 324, 325, 325 34
High Courts07 Jan 2016Dismissed
Assistant Commercial Taxes Officer, Flying Squad Vs Ram Deen Bhanwar Lal Upadhyay
Rajasthan High Court · (2016) 01 RAJ CK 0078
High Courts07 Jan 2016Disposed Off
Tejpal Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 606
Criminal Procedure Code, 1973 (CrPC) — Section 397, 402Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts07 Jan 2016Dismissed
Suraj Meena and Others Vs Union of India and Others
Rajasthan High Court · (2016) 01 RAJ CK 0070
Constitution of India, 1950 - Article 14, Article 226
High Courts07 Jan 2016Dismissed
Ashok Kumar Meena Vs Union of India and Others
Rajasthan High Court · (2016) 01 RAJ CK 0062
Constitution of India, 1950 - Article 226
High Courts07 Jan 2016Disposed Off
Assistant Commissioner, Anti-Evasion Vs P.N. Agarwal and Co.
Rajasthan High Court · (2016) 01 RAJ CK 0058
Rajasthan Value Added Tax Act, 2003 - Section 84
High Courts07 Jan 2016Dismissed
C.T.O., Suratgarh Vs D.K. Gwar Udyog
Rajasthan High Court · (2016) 2 RLW 1351 : (2016) 3 WLC 740
Central Sales Tax Act, 1956 - Section 5(3)
High Courts07 Jan 2016Dismissed
Adini Pictures Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0047
Constitution of India, 1950 - Article 226, Article 226(3)
High Courts07 Jan 2016Disposed off
Ganesh Narayan Mali and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0042
High Courts07 Jan 2016Dismissed
Laxmi Narayan Vs Rajendra Prasad and others
Rajasthan High Court · (2016) 160 AIC 801
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts07 Jan 2016Dismissed
State of Rajasthan Vs Basu
Rajasthan High Court · (2016) 160 AIC 798 : (2016) 2 CriLR 635
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302
High Courts06 Jan 2016Allowed
Laxman Vs The State of Rajasthan
Rajasthan High Court · (2016) 1 CriLR 385 : (2016) 5 RCRCriminal 317 : (2016) 1 WLN 155
Juvenile Justice Act, 1986 - Section 12, Section 52Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 29, Section 8