High Courts11 Jan 2016Allowed
Shish Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 3 CriCC 691 : (2016) 2 CriLR 865 : (2016) 1 RajCriC 485 : (2016) 2 WLCRajUC 32
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 84 of 88
High Courts11 Jan 2016Disposed Off
Rakesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 1 RajCriC 311
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323 149, 324 149
High Courts11 Jan 2016Dismissed
Ugam Singh and Others Vs Sangat Singh and Others
Rajasthan High Court · (2016) AIRCC 1171 : (2016) 1 WLCRajUC 445
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 5 Rule 20, Order 9 Rule 13Constitution of India, 1950 — Article 226
High Courts11 Jan 2016Dismissed
State of Rajasthan Vs Ramu Ram
Rajasthan High Court · (2016) 2 CriLR 545
Penal Code, 1860 (IPC) — Section 302, 302, 34
High Courts11 Jan 2016Dismissed
Hanuman Prasad Soni Vs The Judge, Central Industrial Tribunal and Labour Court, Jaipur
Rajasthan High Court · (2016) 01 RAJ CK 0066
High Courts11 Jan 2016Allowed
Gomad Ram and Others Vs Ganga Dutt
Rajasthan High Court · (2016) 01 RAJ CK 0065
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 100Limitation Act, 1963 - Section 5Right to Information Act, 2005 - Section 13, Section 13(1), Section 13(1)(a), Section 13(3), Section 13(4)
High Courts11 Jan 2016Disposed Off
Aditi Bharti Vs Om Prakash Vishnoi and Others
Rajasthan High Court · (2016) 3 ACC 173 : (2017) ACJ 1373 : (2016) 2 DNJ 1003 : (2016) 2 TAC 222
Motor Vehicles Act, 1988 - Section 140, Section 165, Section 166
High Courts11 Jan 2016Dismissed
Rajasthan State Industrial Development and Investment Corporation Ltd. and Others Vs Jai Industries
Rajasthan High Court · (2016) 01 RAJ CK 0031
Civil Procedure Code, 1908 (CPC) - Section 115, Section 115(3)
High Courts11 Jan 2016Dismissed
LRs of Sunder Devi Vs Lal Chand and Anr.
Rajasthan High Court · (2016) 1 DNJ 285
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 Jan 2016Allowed
Smt. Narbada Devi Vs State of Rajasthan
Rajasthan High Court · (2016) 3 RajCriC 1273
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420, Section 467
High Courts08 Jan 2016Dismissed
Commissioner Of Income-Tax (TDS) Vs Rajasthan Knowledge Corporation Ltd.
Rajasthan High Court · (2016) 290 CurTR 562 : (2016) 385 ITR 427
High Courts08 Jan 2016Disposed off
Sanjay Kumar and another Vs State of Rajasthan and another
Rajasthan High Court · (2016) 2 CriCC 531 : (2016) 1 CriLR 434 : (2016) 1 RajCriC 258 : (2016) 1 WLCRajUC 516
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 365, 420, 467, 468, 471
High Courts08 Jan 2016Allowed
Lawreshwar Polymers Ltd. Vs Reliance General Insurance Co. Ltd. and Others
Rajasthan High Court · (2016) 1 DNJ 359
Arbitration and Conciliation Act, 1996 - Section 11 (6)
High Courts08 Jan 2016Dismissed
State of Rajasthan Vs Ram Singh and Others
Rajasthan High Court · (2016) 2 CriLR 628
Penal Code, 1860 (IPC) — Section 302, 302, 34, 364Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts08 Jan 2016Partly Allowed
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriCC 562 : (2016) 1 CriLR 438
Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts08 Jan 2016Dismissed
State of Rajasthan Vs Pratap Singh
Rajasthan High Court · (2016) 2 CriLR 593
Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts08 Jan 2016Allowed
Sadakatullah Khan Vs Hafiza
Rajasthan High Court · (2016) 01 RAJ CK 0060
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts08 Jan 2016Partly Allowed
Shivraj Bairwa and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0054
Constitution of India, 1950 - Article 309
High Courts08 Jan 2016Dismissed
Surendra Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0036