High Courts14 Jan 2016Allowed

Hukumat Ray Vs State of Rajasthan

Rajasthan High Court · (2016) 1 RajCriC 308 : (2017) 1 RLW 120

Criminal Procedure Code, 1973 (CrPC) — Section 389, 482SC/ST (Prevention of Atrocities) Act — Section 3(1)(x)
High Courts14 Jan 2016Disposed off

Bhagwan Sahai and Others Vs State of Rajasthan

Rajasthan High Court · (2016) 01 RAJ CK 0044

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 428Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 300, Section 302, Section 304, Section 307, Section 308, Section 323, Section 324, Section 326, Section 34<
High Courts13 Jan 2016Disposed off

Rupa Khan and Others Vs State of Rajasthan

Rajasthan High Court · (2016) 01 RAJ CK 0034

Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 437-AEvidence Act, 1872 - Section 25Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 302, Section 304-B, Section 498A, Section 498-A
High Courts13 Jan 2016Allowed

Smt. Savitri. Vs Vijaypal

Rajasthan High Court · (2016) ALLMRCri 476 : (2016) 2 CriCC 479 : (2016) 1 CriLR 324 : (2017) 1 Crimes 245 : (2016) 2 RajCriC 555 : (2016) 3 RCRCivil 398 : (2016) 3 RCRCriminal 368 : (2016) 2 WLN 375

Criminal Procedure Code, 1973 (CrPC) — Section 125