High Courts20 Jan 2016Disposed Off
Munna Lal Vs State of Rajasthan
Rajasthan High Court · (2016) 3 CriCC 150 : (2016) 5 RCRCriminal 796
Evidence Act, 1872 - Section 27, 3Penal Code, 1860 (IPC) - Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 2016
1,745 judgments · page 80 of 88
High Courts20 Jan 2016Allowed
Smt. Manbina Kaur Vs Karminder Singh
Rajasthan High Court · (2016) 1 WLCRajUC 766
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Guardians and Wards Act, 1890 - Section 10, 25, 8
High Courts20 Jan 2016Allowed
Smt. Pooja Devi Vs Anant Sharma
Rajasthan High Court · (2016) 2 DNJ 583
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts20 Jan 2016Allowed
Smt. Gunjan Rani @ Harshita Vs Lalit Raghuvanshi
Rajasthan High Court · (2016) 2 DNJ 574
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts20 Jan 2016Dismissed
Tulsiram s/o Bheem Singh Purohit Vs Mannalal s/o Harakchand
Rajasthan High Court · (2016) AIRCC 1323 : (2016) 1 RentLR 662
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts20 Jan 2016Disposed off
Mukesh Chandra Palsania Vs The Rajasthan University Health Sciences and Others
Rajasthan High Court · (2016) 01 RAJ CK 0071
High Courts20 Jan 2016Disposed off
Deen Dayal and Others Vs State of Rajasthan
Rajasthan High Court · (2016) 01 RAJ CK 0029
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 323, Section 447
High Courts20 Jan 2016Dismissed
Dhan Raj and another. Vs Kanhaiya Lal and another.
Rajasthan High Court · (2016) 2 DNJ 717
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 11
High Courts20 Jan 2016Allowed
Ramdutt Vs Kishan Narayan & Sons and Others
Rajasthan High Court · (2016) AIR(Raj) 66
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts20 Jan 2016Allowed
Smt. Jigyasa Gautam Vs Gyan Prakash Gautam
Rajasthan High Court · (2016) 1 DNJ 313
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts19 Jan 2016Dismissed
Mehardeen Vs State of Rajasthan
Rajasthan High Court · (2016) 2 CriLR 952
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts19 Jan 2016Dismissed
Vimla Rathore Vs Special Judge (Fake Currency)
Rajasthan High Court · (2016) 4 CriCC 698 : (2016) 2 RajCriC 759 : (2016) 3 WLC 651
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3)High Court of Judicature for Rajasthan Rules, 1952 - Rule 315
High Courts19 Jan 2016Disposed Off
Manju @ Methi Vs State of Rajasthan
Rajasthan High Court · (2016) 2 RajCriC 679 : (2016) 2 WLCRajUC 210
Criminal Procedure Code, 1973 (CrPC) - Section 389
High Courts19 Jan 2016Dismissed
Arjun Ram and Others Vs State of Raj. and Others
Rajasthan High Court · (2016) 160 AIC 783 : (2016) 1 CriLR 346 : (2016) 2 RajCriC 710 : (2016) 1 RLW 723 : (2016) 1 WLN 481
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 31, Section 362, Section 397(1), Section 427, Section 427(1), Section 427(2), Section 427[2], Section 482Negotiable Instruments Act, 1881 (NI) -
High Courts19 Jan 2016Allowed
Tivesh Meena Vs State Bank of Bikaner & Jaipur and Others
Rajasthan High Court · (2016) 1 WLCRajUC 520
Constitution of India, 1950 — Article 226
High Courts19 Jan 2016Disposed off
Bhura and Others Vs LRs of Pyar Chand and Others
Rajasthan High Court · (2016) 2 DNJ 502
Rajasthan Tenancy Act, 1955 — Section 224
High Courts19 Jan 2016Allowed
Mangal Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 2 DNJ 485 : (2016) RRD 467
Rajasthan Land Revenue Act, 1956 — Section 10, 82
High Courts19 Jan 2016Dismissed
Ram Lal Vs Jagannath and Others
Rajasthan High Court · (2016) 2 DNJ 478
Rajasthan Tenancy Act, 1955 — Section 251
High Courts19 Jan 2016Allowed
Mangi Devi Vs Board of Revenue and Others
Rajasthan High Court · (2016) 2 DNJ 477
Rajasthan Land Revenue Act, 1956 — Section 84-A
High Courts19 Jan 2016Dismissed
Jodhraj and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2016) 01 RAJ CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 161, Section 313Evidence Act, 1872 - Section 25, Section 27Penal Code, 1860 (IPC) - Section 148, Section 149, Section 302, Section 34, Section 379