High Courts21 Dec 1976Dismissed
Shantilal Vs The Khadi and Village Industries Commission and Others
Rajasthan High Court · (1976) WLN 546
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Rajasthan High Court judgments, 1976
183 judgments · page 1 of 10
High Courts17 Dec 1976
Chandra Bhan Vs Ramanlal
Rajasthan High Court · (1976) WLN 542
Civil Procedure Code, 1908 (CPC) — Section 10, 151
High Courts15 Dec 1976Allowed
Mahalaxmi Co. Ltd. Vs Ganeshdas Tarachand
Rajasthan High Court · (1976) WLN 480
Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 3, 4, 5
High Courts14 Dec 1976Allowed
Tarachand Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 560
Penal Code, 1860 (IPC) — Section 395
High Courts10 Dec 1976Allowed
Dr. Ramavtar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 494
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts09 Dec 1976
Laxmi Narain and Others Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 594
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 397, 411, 412
High Courts08 Dec 1976Dismissed
Mirchumal Vs Smt. Devi Bai
Rajasthan High Court · AIR 1977 Raj 113 : (1976) RLW 638
Hindu Marriage Act, 1955 — Section 9
High Courts08 Dec 1976Allowed
Smt. Fatma Begum Vs Bhure Khan
Rajasthan High Court · (1976) WLN 492
Employees Compensation Act, 1923 — Section 20
High Courts06 Dec 1976Dismissed
Budha Vs Board of Revenue and Others
Rajasthan High Court · (1976) WLN 483
Constitution of India, 1950 — Article 226
High Courts01 Dec 1976Dismissed
Smt. Premwati Soni Jain and Others Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 116 : (1977) RLW 1 : (1976) 9 WLN 798
Motor Vehicles Act, 1939 — Section 110B
High Courts01 Dec 1976Dismissed
Sohan Lal Vs Smt. Premlata and Others
Rajasthan High Court · (1976) WLN 529
Hindu Marriage Act, 1955 — Section 24
High Courts01 Dec 1976Allowed
Arjun Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 712
Constitution of India, 1950 — Article 13, 16, 309
High Courts30 Nov 1976Allowed
Kajod Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 653 : (1976) WLN 723
Criminal Procedure Code, 1973 (CrPC) — Section 235, 236, 360, 465Penal Code, 1860 (IPC) — Section 301, 302, 304Probation of Offenders Act, 1958 — Section 6
High Courts29 Nov 1976
Automobiles Transport (Rajasthan) Pvt. Ltd. and Another Vs Dewalal and Others
Rajasthan High Court · AIR 1977 Raj 121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110B, 110D, 94, 95(2), 96
High Courts26 Nov 1976Dismissed
Dr. D.C. Jain Vs The University of Jodhpur and Others
Rajasthan High Court · AIR 1977 Raj 89 : (1976) 9 WLN 820
Constitution of India, 1950 — Article 226, 245General Clauses Act, 1897 — Section 6Jai Narain Vyas University Jodhpur Act, 1962 — Section 16, 16(2)
High Courts24 Nov 1976
Official Liquidator, Bharatpur Oil Mills (P.) Ltd. (In liquidation) Vs Income Tax Officer, 'A' Ward and Others
Rajasthan High Court · (1979) 118 ITR 1021
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148, 256
High Courts23 Nov 1976
Idan Singh Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 556 : (1976) RLW 562 : (1976) 9 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Penal Code, 1860 (IPC) — Section 147, 366, 376, 452
High Courts18 Nov 1976Dismissed
Prabhu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 488
Rajasthan Panchayat Act, 1953 — Section 17(4A)
High Courts18 Nov 1976Dismissed
The Executive Engineer, P.W.D. National High Way Division and Others Vs Girdhari
Rajasthan High Court · (1977) ACJ 411 : (1976) RLW 641 : (1976) WLN 727
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts11 Nov 1976
Shakoor Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 29 : (1976) WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 256, 312, 342Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 2, 7