High Courts23 Nov 1976
Idan Singh Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 556 : (1976) RLW 562 : (1976) 9 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 342, 428Penal Code, 1860 (IPC) — Section 147, 366, 376, 452
COURT ARCHIVE
Rajasthan High Court judgments, 1976
210 judgments · page 2 of 11
High Courts18 Nov 1976
Maharaja Bhagwati Singh Vs State of Rajasthan and Another
Rajasthan High Court · (1977) RLW 13 : (1976) WLN 614
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 22(1)(g), 23(1)(c)
High Courts18 Nov 1976Dismissed
Prabhu Ram Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 488
Rajasthan Panchayat Act, 1953 — Section 17(4A)
High Courts18 Nov 1976Dismissed
The Executive Engineer, P.W.D. National High Way Division and Others Vs Girdhari
Rajasthan High Court · (1977) ACJ 411 : (1976) RLW 641 : (1976) WLN 727
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts11 Nov 1976
Shakoor Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 29 : (1976) WLN 697
Criminal Procedure Code, 1973 (CrPC) — Section 256, 312, 342Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 2, 7
High Courts10 Nov 1976Allowed
Pran Nath Bahi Vs Official Liquidator
Rajasthan High Court · (1976) WLN 473
High Courts09 Nov 1976Dismissed
Narayan Lal and Others Vs The Sub Divisional Officer, Bhilwara and Others
Rajasthan High Court · AIR 1977 Raj 65 : (1976) RLW 560 : (1976) 9 WLN 649
High Courts09 Nov 1976Allowed
Dr. Om Prakash Garg Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 607 : (1976) WLN 688
Constitution of India, 1950 — Article 16, 309
High Courts09 Nov 1976Allowed
The Commercial Taxes Officer Vs Magniram Hariram Beawar and Another
Rajasthan High Court · (1976) WLN 554
Central Sales Tax Act, 1956 — Section 8
High Courts09 Nov 1976
Nathu Lal Vs The State of Rajasthan
Rajasthan High Court · (1977) RLW 23 : (1976) WLN 681
Criminal Procedure Code, 1973 (CrPC) — Section 342, 439Penal Code, 1860 (IPC) — Section 165A, 307Probation of Offenders Act, 1958 — Section 6
High Courts08 Nov 1976Dismissed
Bhopal Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1976) RLW 567 : (1976) WLN 639
Industrial Disputes Act, 1947 — Section 2
High Courts08 Nov 1976
Anand Wood Industries Vs Board of Revenue and Others
Rajasthan High Court · (1976) WLN 495
Rajasthan Sales Tax Act, 1954 — Item 13
High Courts08 Nov 1976
Automobile Transport Pvt. Ltd. Vs Dewalal and Others
Rajasthan High Court · (1976) WLN 783
Motor Vehicles Act, 1988 — Section 110D
High Courts07 Nov 1976Dismissed
Narainsingh and Others Vs The Superintending Irrigation Officer and Others
Rajasthan High Court · (1977) WLN 254
Rajasthan Irrigation and Drainage Act, 1954 — Section 53Rajasthan Irrigation and Drainage Rules, 1955 — Rule 55
High Courts04 Nov 1976Dismissed
Kirorilal Vs The State of Madhya Pradesh and Another
Rajasthan High Court · AIR 1977 Raj 101 : (1977) RLW 6 : (1976) 9 WLN 652
Constitution of India, 1950 — Article 299(1)Contract Act, 1872 — Section 70
High Courts04 Nov 1976Dismissed
Chimandas and Others Vs Ehanwarlal
Rajasthan High Court · (1976) WLN 556
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts03 Nov 1976
Moolchand and Another Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 592
Penal Code, 1860 (IPC) — Section 325Probation of Offenders Act, 1958 — Section 3
High Courts02 Nov 1976Dismissed
Umakant and Co. Vs The Commissioner of Income Tax
Rajasthan High Court · (1976) RLW 520 : (1976) WLN 636
Income Tax Act, 1961 — Section 195, 252, 256, 266
High Courts02 Nov 1976Dismissed
Khetri Tamba Shramik Sangh Vs Union of India (UOI) and Others
Rajasthan High Court · (1977) RLW 20 : (1976) WLN 708
COMPANIES ACT, 1956 — Section 617, 619Constitution of India, 1950 — Article 226, 311