High Courts05 Oct 1976
Sugrive Vs State of Rajasthan
Rajasthan High Court · (1976) RLW 532 : (1976) WLN 602
Penal Code, 1860 (IPC) — Section 300, 301, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments, 1976
210 judgments · page 4 of 11
High Courts04 Oct 1976Allowed
Raghuram Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 407
Criminal Procedure Code, 1973 (CrPC) — Section 156, 342Penal Code, 1860 (IPC) — Section 409
High Courts04 Oct 1976Partly Allowed
University of Jodhpur and Others Vs Ramchandra Sharma and Another
Rajasthan High Court · AIR 1977 Raj 67 : (1976) RLW 674 : (1976) 9 WLN 793
Jai Narain Vyas University Jodhpur Act, 1962 — Section 12(5), 24Rajasthan High Court Ordinance, 1949 — Section 18
High Courts29 Sept 1976
Bhimsen Vs The State of Rajastan
Rajasthan High Court · (1977) CriLJ 696 : (1976) RLW 522
Criminal Procedure Code, 1973 (CrPC) — Section 401, 428Penal Code, 1860 (IPC) — Section 57
High Courts28 Sept 1976Allowed
Ganga Bai and Others Vs State of Rajasthan
Rajasthan High Court · (1976) RLW 530 : (1976) WLN 629
Penal Code, 1860 (IPC) — Section 379, 380, 411Probation of Offenders Act, 1958 — Section 3
High Courts27 Sept 1976Dismissed
Ramlal Vs State of Rajasthan
Rajasthan High Court · (1976) RLW 551 : (1976) WLN 624
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 84
High Courts24 Sept 1976Allowed
Jasraj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 150 : (1976) RLW 660 : (1976) 9 WLN 589
Constitution of India, 1950 — Article 226Rajasthan General Clauses Act, 1955 — Section 23Rajasthan Land Acquisition Act, 1953 — Section 4, 48, 48(1), 6
High Courts20 Sept 1976Dismissed
Gopal Lal Vs Daulat Ram Mulk Raj
Rajasthan High Court · AIR 1976 Raj 254 : (1976) RLW 403 : (1976) 9 WLN 531
Provincial Insolvency Act, 1920 — Section 3(1)Rajasthan Civil Courts Ordinance, 1950 — Section 10(3)
High Courts20 Sept 1976Allowed
Ramesh Chand Bahree Vs Om Pradash and Another
Rajasthan High Court · (1976) WLN 563
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 215, 245Penal Code, 1860 (IPC) — Section 120B, 166, 167, 218, 29
High Courts17 Sept 1976
Chella Vs The State of Rajasthan
Rajasthan High Court · (1977) CriLJ 589 : (1976) RLW 548 : (1976) 9 WLN 605
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 380, 392, 394, 397, 398
High Courts17 Sept 1976
The State of Rajasthan Vs Pooran Singh and Others
Rajasthan High Court · (1977) CriLJ 1055 : (1976) RLW 555 : (1976) 9 WLN 643
Criminal Procedure Code, 1973 (CrPC) — Section 342General Clauses Act, 1897 — Section 3Penal Code, 1860 (IPC) — Section 22, 378, 379
High Courts17 Sept 1976
Malamsingh Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 730 : (1976) RLW 523 : (1976) 9 WLN 547
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 197, 204, 205Penal Code, 1860 (IPC) — Section 399
High Courts16 Sept 1976Allowed
Virender Narang Vs Smt. Beena
Rajasthan High Court · (1976) WLN 413
Hindu Marriage Act, 1955 — Section 13, 25, 28, 9
High Courts16 Sept 1976Dismissed
Radha Krishna and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1977 Raj 131 : (1976) RLW 671
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(2), 11Constitution of India, 1950 — Article 225, 226
High Courts16 Sept 1976
Sawai Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 430
Penal Code, 1860 (IPC) — Section 147, 313, 325, 448Probation of Offenders Act, 1958 — Section 4
High Courts08 Sept 1976Dismissed
Pyarasingh Vs State of Rajasthan and Others
Rajasthan High Court · (1976) RLW 542 : (1976) WLN 729
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts07 Sept 1976Allowed
C.P. Massey Vs Hira Chand
Rajasthan High Court · (1976) WLN 415
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(j)
High Courts06 Sept 1976Dismissed
Ramji Lal Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 433
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts01 Sept 1976
Champalal Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 737
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
High Courts01 Sept 1976Dismissed
Niyamat Khan Vs Gaffar Khan
Rajasthan High Court · (1976) WLN 428
Penal Code, 1860 (IPC) — Section 380, 408, 497, 498