High Courts14 Jan 1976Allowed
Sumer Singh Vs State Transport Appellate Tribunal and Others
Rajasthan High Court · AIR 1976 Raj 144 : (1976) RLW 117
Motor Vehicles Act, 1939 — Section 48(3), 57(8)
COURT ARCHIVE
Rajasthan High Court judgments, 1976
210 judgments · page 11 of 11
High Courts14 Jan 1976
State of Rajasthan Vs Sohansingh and Another
Rajasthan High Court · (1976) CriLJ 1134 : (1976) RLW 34 : (1976) 9 WLN 13
Opium Act, 1878 — Section 4, 9
High Courts13 Jan 1976Dismissed
Ramkishore Vs Jagdish Prasad and Another
Rajasthan High Court · (1976) WLN 25
Representation of the People Act, 1951 — Section 100
High Courts13 Jan 1976Allowed
State Vs Satish Chandra and Others
Rajasthan High Court · (1976) WLN 10
Criminal Procedure Code, 1973 (CrPC) — Section 247Payment of Bonus Act, 1965 — Section 19, 28
High Courts09 Jan 1976Allowed
Smt. Kishan Bai and Others Vs Pooran
Rajasthan High Court · (1976) WLN 9
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts08 Jan 1976Allowed
Nisar Mohammed Vs The State of Rajasthan
Rajasthan High Court · (1976) WLN 1
Penal Code, 1860 (IPC) — Section 354, 376, 451
High Courts07 Jan 1976Allowed
Dr. C.L. Pathak Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 38 : (1976) WLN 1
Constitution of India, 1950 — Article 309, 311
High Courts07 Jan 1976Allowed
Kushalchand and Others Vs Motilal
Rajasthan High Court · (1976) WLN 23
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts06 Jan 1976Dismissed
Nizru Vs Rewar Mal
Rajasthan High Court · (1976) WLN 33
Administration of Evacuee Property Act, 1950 — Section 16
High Courts05 Jan 1976Dismissed
The Rambagh Palace Hotel Vs The Rajasthan Hotel Workers' Union
Rajasthan High Court · (1976) WLN 680