High Courts09 Mar 1976Dismissed
Bahirumal Basdev Vs Lalit Kishore
Rajasthan High Court · AIR 1976 Raj 244
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 151
COURT ARCHIVE
Rajasthan High Court judgments, 1976
210 judgments · page 9 of 11
High Courts09 Mar 1976Dismissed
Bahirumal Basdev and Another Vs Lalit Kishore
Rajasthan High Court · (1976) RLW 225 : (1976) WLN 112
Civil Procedure Code, 1908 (CPC) — Section 107, 151
High Courts08 Mar 1976Dismissed
Hemsingh and Another Vs The Collector and Another
Rajasthan High Court · AIR 1976 Raj 187 : (1976) RLW 229
Limitation Act, 1963 — Article 124Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 40A, 47
High Courts08 Mar 1976Dismissed
Bhura and Another Vs Bahadursingh and Another
Rajasthan High Court · AIR 1976 Raj 249 : (1976) RLW 212 : (1976) 9 WLN 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4, 100, 101Evidence Act, 1872 — Section 18Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts08 Mar 1976Dismissed
Hemsingh Vs The Collector and Another
Rajasthan High Court · (1976) WLN 125
Constitution of India, 1950 — Article 226
High Courts05 Mar 1976Allowed
Shrikishan Sayardavi Vs The State Transport Appellate Tribunal and Others
Rajasthan High Court · (1976) WLN 15
Motor Vehicles Act, 1988 — Section 62
High Courts04 Mar 1976
Ramjidas and Others Vs State of Rajasthan
Rajasthan High Court · (1977) CriLJ 591 : (1976) RLW 207 : (1976) 9 WLN 51
Criminal Procedure Code, 1973 (CrPC) — Section 116, 125, 127, 137, 139Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Mar 1976Dismissed
Chandrasen and Another Vs Murarilal
Rajasthan High Court · (1976) WLN 65
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(a), 14(2)
High Courts03 Mar 1976Dismissed
The Jaipur Milk Supply Scheme Vs The Judge, Labour Court and Others
Rajasthan High Court · (1976) RLW 111 : (1976) WLN 129
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts03 Mar 1976Dismissed
Chittarmal Vs Sheo Narain and Others
Rajasthan High Court · (1976) WLN 174
Limitation Act, 1963 — Section 5
High Courts01 Mar 1976
Roshan Bai Vs Dharam Chand
Rajasthan High Court · (1976) WLN 102
Succession Act, 1925 — Section 372, 373, 375, 384, 387
High Courts25 Feb 1976Allowed
Ghanshyam Vs Bhagwan Das
Rajasthan High Court · (1976) WLN 96
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A
High Courts24 Feb 1976Allowed
Bheema and Others Vs State of Rajasthan
Rajasthan High Court · (1987) 1 WLN 568
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 182, 200, 202Penal Code, 1860 (IPC) — Section 169, 182, 302, 34, 366
High Courts20 Feb 1976Allowed
Bhanwar Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1976 Raj 136 : (1976) RLW 116 : (1976) 9 WLN 55
Rajasthan Land Revenue Act, 1956 — Section 179
High Courts19 Feb 1976
Hukma and Another Vs State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1480
Criminal Procedure Code, 1973 (CrPC) — Section 164, 342Penal Code, 1860 (IPC) — Section 302, 392, 411
High Courts19 Feb 1976
Hukma and Sobha Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 118
Criminal Procedure Code, 1973 (CrPC) — Section 164, 342Penal Code, 1860 (IPC) — Section 302, 392, 411
High Courts17 Feb 1976
Poosa Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 129 : (1976) WLN 135
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 326, 34, 352Probation of Offenders Act, 1958 — Section 3
High Courts17 Feb 1976
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (1976) WLN 40
Constitution of India, 1950 — Article 20General Clauses Act, 1897 — Section 26, 28Penal Code, 1860 (IPC) — Section 161, 71
High Courts13 Feb 1976Allowed
Rajasthan Industries and Metal Works and Another Vs State Bank of India and Another
Rajasthan High Court · (1976) WLN 74
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts12 Feb 1976
Madan Lal Vs State of Rajasthan
Rajasthan High Court · (1976) CriLJ 1485 : (1976) RLW 181
Constitution of India, 1950 — Article 20General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 161, 71