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Rajasthan High Court judgments, 1976

210 judgments · page 8 of 11

High Courts21 Apr 1976Dismissed

Balu Mal Vs J.P. Chandani and Others

Rajasthan High Court · AIR 1977 Raj 14

Arbitration Act, 1940 — Section 13, 14, 15, 16, 41Civil Procedure Code, 1908 (CPC) — Order 13 Rule 9Constitution of India, 1950 — Article 226, 227
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High Courts06 Apr 1976Dismissed

Indar Mal Vs Babu Lal

Rajasthan High Court · AIR 1977 Raj 160

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 20
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High Courts06 Apr 1976

Indar Mal Vs Babulal

Rajasthan High Court · (1976) RLW 142 : (1976) WLN 104

Civil Procedure Code, 1908 (CPC) — Section 115, 151Hindu Adoptions and Maintenance Act, 1956 — Section 16, 18, 20
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High Courts01 Apr 1976Dismissed

Durgalal Vs Hari Ram and Others

Rajasthan High Court · AIR 1976 Raj 185 : (1976) RLW 159 : (1976) 9 WLN 35

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Rajasthan High Court Ordinance, 1949 — Section 18(2)
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High Courts31 Mar 1976

Prahlad Vs State of Rajasthan

Rajasthan High Court · (1977) CriLJ 694 : (1976) RLW 249 : (1976) 9 WLN 231

Essential Commodities Act, 1955 — Section 3, 7General Clauses Act, 1897 — Section 7
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High Courts12 Mar 1976

Babulal Vs The State of Rajasthan

Rajasthan High Court · (1977) CriLJ 59 : (1976) RLW 345

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 342Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
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