High Courts03 Aug 1976
Bashir Vs The State of Rajasthan
Rajasthan High Court · (1976) RLW 398 : (1976) WLN 488
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 147, 323, 324, 440, 452
COURT ARCHIVE
Rajasthan High Court judgments, 1976
210 judgments · page 6 of 11
High Courts02 Aug 1976Dismissed
State of Rajasthan Vs Ram Charan Heda
Rajasthan High Court · (1976) WLN 253
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 309
High Courts23 Jul 1976
Tara and Lakha Vs State of Rajasthan
Rajasthan High Court · (1976) RLW 589 : (1976) WLN 853
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts23 Jul 1976Partly Allowed
Immamudin and Others Vs Mst. Khatoon and Others
Rajasthan High Court · AIR 1977 Raj 142
First Accidents Act, 1855 — Section 1A, 2
High Courts23 Jul 1976
Abdul Razaq Vs Dhoop Chand
Rajasthan High Court · (1976) WLN 287
Arbitration Act, 1940 — Section 30, 33
High Courts22 Jul 1976Allowed
Suresh Kumar Vs University of Rajasthan and Others
Rajasthan High Court · (1976) WLN 317
High Courts22 Jul 1976
Dr. Shiv Ray and Another Vs State
Rajasthan High Court · (1977) CriLJ 843 : (1976) RLW 371 : (1976) 9 WLN 330
Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 347, 432, 484Penal Code, 1860 (IPC) — Section 323, 342, 347, 354, 376
High Courts21 Jul 1976Allowed
Govind Singh Vs The State Transport Appellate Tribunal, Rajasthan, Jaipur and Others
Rajasthan High Court · AIR 1977 Raj 108
Motor Vehicles Act, 1939 — Section 43, 68F(2), 68G
High Courts21 Jul 1976
Satyapal Vs Sarad Kumar
Rajasthan High Court · (1976) WLN 244
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(h)
High Courts21 Jul 1976Allowed
Mastana Dudh Utpadak Sahkari Samiti, Pali Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1977 Raj 4 : (1976) RLW 380 : (1976) 9 WLN 349
Rajasthan Land Revenue Act, 1956 — Section 10, 77
High Courts20 Jul 1976Allowed
Man Industrial Corporation Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 273
Central Sales Tax Act, 1956 — Section 9
High Courts14 Jul 1976Allowed
Amarjeet Singh Vs The State of Rajasthan
Rajasthan High Court · (1980) WLN 325
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 307, 452
High Courts12 Jul 1976Dismissed
Saremal Ratanchand Vs Juhar Mal Bhabutmal
Rajasthan High Court · AIR 1977 Raj 85 : (1976) RLW 376 : (1976) 9 WLN 332
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts08 Jul 1976Allowed
Babulal Vs The State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 221
Constitution of India, 1950 — Article 226
High Courts08 Jul 1976Dismissed
Ved Prakash Vs Anand Prakash
Rajasthan High Court · (1976) WLN 246
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(i)
High Courts05 Jul 1976
Union of India (UOI) Vs Mohan Lal
Rajasthan High Court · (1976) WLN 249
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 324, 34
High Courts01 Jul 1976Allowed
Nemi Chand Agarwal Vs State of Rajasthan and Others
Rajasthan High Court · (1976) WLN 300
Rajasthan Minor Mineral Concession Rules, 1959 — Rule 11, 18
High Courts01 Jul 1976
Immamudin and Others Vs Mst. Khatoon and Others
Rajasthan High Court · (1976) WLN 774
Fatal Accidents Act, 1855 — Section 1A
High Courts03 Jun 1976Dismissed
Bombay Electric and General Agencies and Another Vs Income Tax Officer and Another
Rajasthan High Court · (1976) WLN 169
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 127, 144B, 153
High Courts27 May 1976Allowed
Bajrang Singh Shekhawat and Another Vs University of Jodhpur and Another
Rajasthan High Court · (1976) RLW 310 : (1976) WLN 148
Constitution of India, 1950 — Article 226