High Courts27 Aug 1976

Rajoo and Others Vs State of Rajastan

Rajasthan High Court · (1977) CriLJ 837 : (1976) RLW 501

Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 436Probation of Offenders Act, 1958 — Section 4
High Courts23 Aug 1976

Janardan Prasad Vs The State of Rajasthan

Rajasthan High Court · (1977) CriLJ 68 : (1976) RLW 410 : (1976) 9 WLN 377

Criminal Procedure Code, 1973 (CrPC) — Section 207Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 300, 302, 304, 304A
High Courts16 Aug 1976Dismissed

Phool Chand and Another Vs Girraj Prasad

Rajasthan High Court · AIR 1977 Raj 38 : (1976) RLW 437 : (1976) 9 WLN 416

Evidence Act, 1872 — Section 101, 102, 103, 104Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts11 Aug 1976

Kacharia Vs The State of Rajasthan

Rajasthan High Court · (1976) WLN 431

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 304, 323, 447Probation of Offenders Act, 1958 — Section 3, 4, 6