High Courts25 Oct 1976Allowed

Akhtar Ali Vs State of Rajasthan

Rajasthan High Court · (1976) WLN 574

Criminal Procedure Code, 1973 (CrPC) — Section 313, 391Foreigners Act, 1946 — Section 14, 3, 9Penal Code, 1860 (IPC) — Section 307, 34
High Courts21 Oct 1976Dismissed

Banshidhar and Others Vs State

Rajasthan High Court · AIR 1977 Raj 46 : (1976) RLW 570

Rajasthan General Clauses Act, 1955 — Section 6Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15, 15(2), 40Rajasthan Tenancy Act, 1955 — Section 30E, 30E(1), 30E(2)
High Courts20 Oct 1976

Daulat Ram Vs State of Rajasthan

Rajasthan High Court · (1977) CriLJ 560 : (1976) RLW 539 : (1976) 9 WLN 660

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 157, 159, 169
High Courts05 Oct 1976Dismissed

Gurdeva Singh Vs Govt. of India

Rajasthan High Court · (1976) WLN 409

Civil Procedure Code, 1908 (CPC) — Section 115Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 22, 24
High Courts05 Oct 1976Allowed

Rajasthan Udyog Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1978 Raj 31 : (1976) 9 WLN 835

Land Acquisition Act, 1894 — Section 1(2)Rajasthan Land Acquisition Act, 1953 — Section 38, 4, 4(1), 4(5), 55Rajasthan Land Acquisition Rules, 1956 — Rule 32, 32(1), 32(2)