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Rajasthan High Court judgments, 2014

1,962 judgments · page 1 of 99

High Courts19 Dec 2014

Ambuja Cements Ltd. Vs The State of Rajasthan

Rajasthan High Court · (2014) 12 RAJ CK 0206

Constitution of India, 1950 — Article 226Rajasthan Value Added Tax Act, 2003 — Section 20, 20(1), 20(3), 20(4), 3Sick Industrial Companies (Special Provisions) Act, 1985 — Section 19
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High Courts19 Dec 2014

Jagdish Singh Vs Amba Lal

Rajasthan High Court · (2015) 3 RLW 2711

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1(r), 104
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High Courts19 Dec 2014

Mushe Khan Vs State of Rajasthan

Rajasthan High Court · AIR 2015 Raj 35 : (2015) 1 CDR 451 : (2015) 2 RLW 1705

Constitution of India, 1950 — Article 226, 243C, 243E, 243K, 243ODelimitation Act, 2002 — Section 10(2)Delimitation Commission Act, 1962 — Section 10(1), 10(4), 2(kk), 8, 9
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High Courts19 Dec 2014

Uda Vs The State of Rajasthan

Rajasthan High Court · (2015) CriLJ 1173

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 323, 34, 450
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High Courts18 Dec 2014

Vinod Kumar Saini and Others Vs Ram Gopal Modi

Rajasthan High Court · (2015) 1 WLN 271

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Criminal Procedure Code, 1973 (CrPC) — Section 106, 107, 116, 117, 156(3)Penal Code, 1860 (IPC) — Section 341, 379, 381, 383
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High Courts17 Dec 2014

Ghansi Lal Vs Mahaveer

Rajasthan High Court · (2015) 2 CDR 638 : (2015) 4 RLW 3315 : (2015) 1 WLN 264

Constitution of India, 1950 — Article 227
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High Courts17 Dec 2014

Dheeraj Chawla Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 Crimes 688 : (2015) 1 WLN 224

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
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