CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2014

1,995 judgments · page 2 of 100

High Courts17 Dec 2014

Dheeraj Chawla Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 Crimes 688 : (2015) 1 WLN 224

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 21
Read judgment
High Courts16 Dec 2014

Devi Lal Vs Sushila Devi

Rajasthan High Court · (2014) 12 RAJ CK 0218

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
Read judgment
High Courts16 Dec 2014

Nidhi Grover Vs Hari Ram

Rajasthan High Court · (2015) 2 CDR 672 : (2015) 4 RLW 3289

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
Read judgment
High Courts15 Dec 2014

Om Vidhani Vs State of Rajasthan

Rajasthan High Court · (2014) 12 RAJ CK 0217

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
Read judgment
High Courts15 Dec 2014

Birma Vs State of Rajasthan

Rajasthan High Court · (2015) 1 RLW 485

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Rajasthan Forest Act, 1953 — Section 41, 42
Read judgment
High Courts12 Dec 2014

Kanta Vs Prem Chand

Rajasthan High Court · (2015) 2 WLN 43

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 21, Order 21 Rule 32, Order 21 Rule 97Limitation Act, 1963 — Section 5
Read judgment