High Courts12 Dec 2014
Green Touch Developers Private Limited Vs The State of Rajasthan
Rajasthan High Court · (2015) 2 WLN 57
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 3 of 100
High Courts12 Dec 2014
Chairman-Cum-Managing Director Vs The Labour Court-First
Rajasthan High Court · (2014) 12 RAJ CK 0208
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 25F, 25FF(2), 25G, 25H, 25N
High Courts12 Dec 2014
Noida Health Care Training and Placement Private Limited Vs The State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0137
High Courts12 Dec 2014
Hotel Apsara and Restaurant Vs E.S.I.C.
Rajasthan High Court · (2015) 144 FLR 731
Employees State Insurance Act, 1948 — Section 2(12), 75, 82
High Courts12 Dec 2014Dismissed
State of Rajasthan Vs Union of India and Others
Rajasthan High Court · (2015) 3 RLW 1830
Companies Act, 1956 - Section 19(19), 442, 446, 483, 529-A — Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17, 18, 19(22), 2(g), 25, 25, 25
High Courts12 Dec 2014Allowed
Saroj Arora Vs Jyoti Babu
Rajasthan High Court · (2015) 2 RLW 1246
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts12 Dec 2014Allowed
Parmal Singh Vs Board of Secondary Education
Rajasthan High Court · (2015) 2 WLN 258
High Courts12 Dec 2014
Mandal Van Adhikari Vs Ram Lal Nagar
Rajasthan High Court · (2014) 12 RAJ CK 0073
Industrial Disputes Act, 1947 — Section 10, 25F, 33C(2), 33C(2)
High Courts12 Dec 2014
Sohan Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0072
Motor Vehicles Act, 1988 — Section 146Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Dec 2014
Vinod Kumar and Others Vs Radheyshyam Khemka and Sons HUF
Rajasthan High Court · (2015) 1 WLN 389
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts12 Dec 2014
Bheru and Others Vs Mangilal and Others
Rajasthan High Court · (2015) 2 CDR 653
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 439(6)Limitation Act, 1963 — Section 5
High Courts12 Dec 2014Dismissed
Kalu Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 3 RLW 2175
Criminal Procedure Code, 1973 (CrPC) - Section 133 397 401
High Courts11 Dec 2014
Moti Bhawan Grah Nirman Sahakari Samiti Ltd. Vs Harphool Khatik
Rajasthan High Court · (2015) 2 WLN 75
Constitution of India, 1950 — Article 226, 227Jaipur Development Authority Act, 1982 — Section 54ARajasthan Land Revenue Act, 1956 — Section 90B, 90B(3), 90B(5), 90B(7)
High Courts11 Dec 2014
Goverdhan Singh Vs Jagdev Singh Godara
Rajasthan High Court · (2015) 1 WLN 234
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9, 96Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 10, 2(f)
High Courts11 Dec 2014
Moola Ram Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 320, 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts11 Dec 2014
Goverdhan Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 202, 397, 401Penal Code, 1860 (IPC) — Section 147, 323, 341, 504
High Courts11 Dec 2014
Chandu Parihar Vs State of Rajasthan
Rajasthan High Court · (2014) 12 RAJ CK 0192
Constitution of India, 1950 — Article 14
High Courts11 Dec 2014
Jitendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2015) CriLJ 1061
Constitution of India, 1950 — Article 14, 16, 226Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B
High Courts11 Dec 2014
The State of Rajasthan Vs Narendra Kumar Chobdar
Rajasthan High Court · (2014) 12 RAJ CK 0189
Limitation Act, 1963 — Section 5
High Courts11 Dec 2014
Kana Ram Vs Prema Ram
Rajasthan High Court · (2014) 12 RAJ CK 0179
Motor Vehicles Act, 1988 — Section 166, 173