High Courts02 Jan 2014
Suresh Kumar Vs Assistant Commercial Taxes Officer
Rajasthan High Court · (2014) 71 VST 262
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 100 of 100
High Courts02 Jan 2014Allowed
Ram Narayan Vs Mangi Lal
Rajasthan High Court · (2014) 3 WLN 454
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d)Rajasthan Tenancy Act, 1955 — Section 207, 5(19), 5(24)
High Courts02 Jan 2014Dismissed
Santosh Lal Meena Vs District Judge Sawaimadhopur
Rajasthan High Court · (2014) 3 WLN 299
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts02 Jan 2014Partly Allowed
Duli Chand Vs State of Rajasthan
Rajasthan High Court · (2014) 4 Crimes 434 : (2014) 2 WLN 210
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 148, 149, 307, 308, 323Probation of Offenders Act, 1958 — Section 12, 4, 5
High Courts02 Jan 2014
Commissioner of Income Tax Vs Kailash Chand Methi
Rajasthan High Court · (2014) 269 CTR 201 : (2014) 366 ITR 333
Income Tax Act, 1961 — Section 120, 143(2), 143(3), 144A, 154
High Courts02 Jan 2014Allowed
Bhanwar Lal Saini Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 CDR 423
High Courts02 Jan 2014
Commissioner of Income Tax Vs Rajasthan Fasteners (P) Ltd.
Rajasthan High Court · (2014) 266 CTR 401 : (2014) 363 ITR 271
Income Tax Act, 1961 — Section 10A, 10AA, 10B, 10BA, 115J
High Courts02 Jan 2014
Rajesh Kumar Sharma Vs Preeti Sharma
Rajasthan High Court · AIR 2015 Raj 26 : (2014) 4 CDR 1996 : (2015) 3 DMC 74 : (2015) 1 RLW 331
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(2)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts02 Jan 2014Dismissed
Premlata Sharma Vs Suman Soni
Rajasthan High Court · (2014) 2 WLN 280
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts02 Jan 2014Disposed Off
Mohan Lal Sharma Vs Suraj Narayan
Rajasthan High Court · (2014) 2 WLN 276
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts02 Jan 2014
Mohan Singh Vs Civil Judge (JD) and Judicial Magistrate
Rajasthan High Court · (2014) 3 WLN 85
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 27Rajasthan Public Trusts Act, 1959 — Section 38, 38(1), 38(1)(b), 73
High Courts02 Jan 2014Partly Allowed
Deva and Others Vs Lal Singh and Others
Rajasthan High Court · (2014) 01 RAJ CK 0075
High Courts02 Jan 2014Dismissed
Rajasthan State Electricity Board and Others Vs Mathura Lal and Others
Rajasthan High Court · (2014) 01 RAJ CK 0071
Industrial Disputes Act, 1947 - Section 25-F, 33 (c)(2), 33(c)(2) — Payment of Wages Act, 1936 - Section 15
High Courts02 Jan 2014Dismissed
Kajod Mal Yadav Vs The Civil Judge (Sr. D.)
Rajasthan High Court · (2014) 2 WLN 307
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2
High Courts01 Jan 2014Disposed Off
M.L. Shankhla Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 2458 : (2014) 2 RLW 1671
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 197, 200, 202Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14-A