High Courts06 Jan 2014Dismissed
Omprakash Gupta Vs Jagannath Suraj Baksh
Rajasthan High Court · (2014) 2 WLN 301
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 99 of 100
High Courts03 Jan 2014
Anurag Enterprises Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 554
Rajasthan Value Added Tax Act, 2003 — Section 20, 49, 8
High Courts03 Jan 2014Dismissed
Kesri Chand Sethia Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 547
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120-B, 161, 164, 165, 409
High Courts03 Jan 2014
Commissioner of Income Tax Vs SB Properties and Enterprises ltd.
Rajasthan High Court · (2014) 362 ITR 483
Finance Act, 1968 — Section 2(6)(d)Finance Act, 1973 — Section 2(7)(c)Income Tax Act, 1961 — Section 256(1), 32, 32A
High Courts03 Jan 2014Allowed
Murli Manohar Chhangani Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 466
High Courts03 Jan 2014Dismissed
Surendra Singh Choudhary Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 247
Rajasthan Tenancy Act, 1955 — Section 16
High Courts03 Jan 2014
Laxman Prasad Meena Vs Union of India
Rajasthan High Court · (2014) LabIC 3404
Penal Code, 1860 (IPC) — Section 323, 341Railways Act, 1989 — Section 143, 145
High Courts03 Jan 2014
Dharmendra Kumar Gupta Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 1 WLN 636
Essential Commodities Act, 1955 — Section 6A
High Courts03 Jan 2014
Assistant Commercial Taxes Officer, Ward II Vs Hemant Plastic Udyog
Rajasthan High Court · (2014) 68 VST 481
High Courts03 Jan 2014Dismissed
Sanjay Kumar Vs Labour Court and Industrial Tribunal and Another
Rajasthan High Court · (2014) 141 FLR 767 : (2014) 3 LLJ 63 : (2014) LLR 511
Limitation Act, 1963 — Section 5
High Courts03 Jan 2014Disposed Off
Bhoop Singh Vs Jaipur Vidyut Vitran Nigam Ltd.
Rajasthan High Court · (2014) 2 WLN 52
Electricity Act, 2003 — Section 135, 154 (5)
High Courts03 Jan 2014
Satish Chand Sain Vs State of Rajasthan
Rajasthan High Court · (2014) 3 CDR 1830
Rajasthan Municipalities Act, 2009 — Section 252
High Courts03 Jan 2014Dismissed
Naresh Chandra Vs Central Academy Education Society
Rajasthan High Court · (2014) 3 CDR 1686 : (2014) 3 RLW 2109
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 7, 151Contract Act, 1872 — Section 63Specific Relief Act, 1963 — Section 13, 13(1)(a), 17
High Courts03 Jan 2014Partly Allowed
Dhapu Kanwar and Others Vs Sahiram and Others
Rajasthan High Court · (2014) 01 RAJ CK 0073
High Courts03 Jan 2014Partly Allowed
Ranjana Pandey Vs Iqbal
Rajasthan High Court · (2014) 3 WLN 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 163A, 165
High Courts03 Jan 2014
Sanjiv Kumar Bedi and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 WLN 245
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 468, 482Penal Code, 1860 (IPC) — Section 406, 498-A
High Courts03 Jan 2014
Om Prakash and Others Vs Board of Revenue Rajasthan Ajmer and Others
Rajasthan High Court · (2014) 01 RAJ CK 0025
Constitution of India, 1950 — Article 226, 227Rajasthan Land Revenue Act, 1956 — Section 82, 9Rajasthan Tenancy Act, 1955 — Section 42, 63
High Courts03 Jan 2014
Commissioner of Income Tax Vs Jawahar Kala Kendra
Rajasthan High Court · (2014) 362 ITR 515 : (2014) 222 TAXMAN 222
Income Tax Act, 1961 — Section 12A, 260A, 28, 29, 30
High Courts02 Jan 2014
Har Bhajan Singh Vs District Rent Control Appellate Tribunal
Rajasthan High Court · (2015) 1 WLN 25
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6