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Rajasthan High Court judgments, 2014

1,995 judgments · page 97 of 100

High Courts09 Jan 2014Dismissed

Tej Singh Vs Smt. Padam Kanwar

Rajasthan High Court · (2014) 1 WLN 632

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22
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High Courts08 Jan 2014Dismissed

Makhan Lal Vs Indraj

Rajasthan High Court · (2014) 3 WLN 287

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Rajasthan Tenancy Act, 1955 — Section 183, 188, 231
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High Courts08 Jan 2014Allowed

Rajesh Verma Vs State of Raj. and Others

Rajasthan High Court · (2014) CriLJ 1959 : (2014) 2 RLW 1207

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Judges (Protection) Act, 1985 — Section 2, 3Penal Code, 1860 (IPC) — Section 166, 167, 169, 175, 197
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High Courts08 Jan 2014Dismissed

Kamroo Vs Dhamini

Rajasthan High Court · (2014) 2 WLN 326

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 43 Rule 1(k)
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High Courts08 Jan 2014Dismissed

JDA Vs Phool Devi

Rajasthan High Court · (2014) CriLJ 2621

Criminal Procedure Code, 1973 (CrPC) — Section 378Jaipur Development Authority Act, 1982 — Section 20, 20(1), 72Prevention of Corruption Act, 1988 — Section 20
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High Courts07 Jan 2014Dismissed

Namita Sharma Vs Balkrishan Sharma

Rajasthan High Court · (2014) 3 WLN 107

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 13, 96Hindu Succession Act, 1956 — Section 6
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