High Courts13 Jan 2014Dismissed
Wholesale Upbhokta Bhandar Vs Satish Chandra Jain
Rajasthan High Court · (2014) 2 WLN 367
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 96 of 100
High Courts13 Jan 2014
Kashi Singh Vs Principal Secretary,Labour Department
Rajasthan High Court · (2014) 2 CDR 1113
Industrial Disputes Act, 1947 — Section 29
High Courts13 Jan 2014
Radheya Shyam Mittal Vs UCO Bank and Others
Rajasthan High Court · (2014) 01 RAJ CK 0021
High Courts13 Jan 2014
Narendra Kumar Vs State of Rajasthan
Rajasthan High Court · AIR 2014 Raj 83
Motor Vehicles Act, 1988 — Section 102, 2, 2(31), 70, 71
High Courts10 Jan 2014
Amar Chand Vs State of Rajasthan
Rajasthan High Court · (2014) 2 CDR 799
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Specific Relief Act, 1963 — Section 21(5)
High Courts10 Jan 2014Disposed Off
Rajeev Dubey Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 293
High Courts10 Jan 2014Dismissed
Nahar Mal Vs Duda Ram and Others
Rajasthan High Court · (2014) 01 RAJ CK 0208
Workmens Compensation Act, 1923 - Section 30 4A 4A(3)
High Courts10 Jan 2014Dismissed
Shri Ramballabh @ Ratal Lal and Others Vs Mandir Shri Bheruji Maharaj
Rajasthan High Court · (2014) 3 WLN 115
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1(u), Order 7 Rule 11(d) 151
High Courts10 Jan 2014Dismissed
Babulal Meena Vs Union of India
Rajasthan High Court · (2014) 2 WLN 322
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 124A
High Courts10 Jan 2014Dismissed
Rajkumar @ Kara Vs State of Rajasthan and Others
Rajasthan High Court · (2014) CriLJ 2018
Rajasthan Control of Goondas Act, 1975 — Section 2(b)
High Courts10 Jan 2014Dismissed
Badri Lal Vs Manbhar Bai and Another
Rajasthan High Court · (2014) 01 RAJ CK 0137
Motor Vehicles Act, 1988 - Section 167Workmens Compensation Act, 1923 - Section 30
High Courts10 Jan 2014Dismissed
Panna Lal Vs Additional Civil Judge (S.D.) No. 5, Jaipur City and Others
Rajasthan High Court · (2014) 2 WLN 291
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 - Article 227
High Courts10 Jan 2014
Sanwarmal Soni Vs National Highway Authority of India
Rajasthan High Court · (2014) 4 CDR 1897
National Highways Act, 1956 — Section 3A(1), 3G(5)
High Courts10 Jan 2014
Harlal Choudhary Vs Additional District and Session Judge No. 2
Rajasthan High Court · (2014) 42 CDR 1001 : (2015) 2 RLW 1114
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 8, Order 6 Rule 16, Order 7 Rule 17Constitution of India, 1950 — Article 12, 226, 227, 32Rajasthan Stamp Act, 1998 — Section 2(xi)(ii), 2(xii), 33, 35, 36
High Courts10 Jan 2014Dismissed
Rajendra Kumar Vs State
Rajasthan High Court · (2014) 2 RLW 1466
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 379, 424, 427, 448
High Courts10 Jan 2014Allowed
Anuj Sharma Vs Ram Gopal
Rajasthan High Court · (2014) 2 CDR 637 : (2014) 2 RLW 1430 : (2014) 2 WLN 428
Guardians and Wards Act, 1890 - Section 19 25 7Hindu Minority and Guardianship Act, 1956 - Section 5 6
High Courts10 Jan 2014Dismissed
Smt. Ghisi Bai and Another Vs Union of India
Rajasthan High Court · (2014) 3 WLN 18
Railways Act, 1989 - Section 124-A 147 2(29)
High Courts10 Jan 2014
Kandera and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 01 RAJ CK 0043
Rajasthan Tenancy Act, 1955 — Section 88, 89
High Courts09 Jan 2014Allowed
Pragatisheel Jatiya (Raigar) Samaj Seva Sansthan Vs Annantanand and Others
Rajasthan High Court · AIR 2014 Raj 50
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 278
High Courts09 Jan 2014Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 1 WLN 631
Negotiable Instruments Act, 1881 (NI) — Section 138