High Courts15 Jan 2014Dismissed

Kalya Vs Bhairubaksh

Rajasthan High Court · (2014) 2 WLN 368

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115Rajasthan Tenancy Act, 1955 — Section 251
High Courts15 Jan 2014

Vaman Narain Ghiya Vs State of Rajasthan

Rajasthan High Court · (2014) 01 RAJ CK 0120

Antiquities and Art Treasures Act, 1972 - Section 10 12 13 13(2) 13(3)Constitution of India, 1950 - Article 20 20(2) 20(3) 21Criminal Procedure Code, 1973 (CrPC) - Section 100 102 103 110 161
High Courts15 Jan 2014Allowed

Banne Singh @ Pahalwan Vs State of Rajasthan

Rajasthan High Court · (2014) 01 RAJ CK 0113

Antiquities and Art Treasures Act, 1972 - Section 14 25(1) 25(2) 3 5Constitution of India, 1950 - Article 14 21 34 35Criminal Procedure Code, 1973 (CrPC) - Section 110 177 184 184(a) 219
High Courts15 Jan 2014Dismissed

Rameshwar Prasad Vs Ramkalyan

Rajasthan High Court · (2014) 3 WLN 426

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(b), 115Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 38