High Courts20 Jan 2014
Hari Singh Jatav and Others Vs The Judge, Labour Court and Others
Rajasthan High Court · (2014) 01 RAJ CK 0046
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 93 of 100
High Courts20 Jan 2014
Bansal Transport Company Vs Rashika Jain and Others
Rajasthan High Court · (2014) 01 RAJ CK 0015
Employees Compensation Act, 1923 — Section 4A, 4A(3)(a), 4A(3)(a)(b), 4A(3)(b)
High Courts20 Jan 2014
Bhajanpal Singh Vs Mahaveer Chand and Others
Rajasthan High Court · (2014) 01 RAJ CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103, Order 21 Rule 97, 96
High Courts17 Jan 2014Allowed
Satya Narayan Kumawat Vs The State of Rajasthan
Rajasthan High Court · (2014) LabIC 2259 : (2014) 3 WLN 402
Constitution of India, 1950 — Article 14
High Courts17 Jan 2014Dismissed
Ghanshyam Vs Civil Judge (SD)
Rajasthan High Court · (2014) 2 WLN 298
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts17 Jan 2014Allowed
Sunder Lal Vs Prahlad Mal Rohida
Rajasthan High Court · (2014) 01 RAJ CK 0211
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, Order 22 Rule 5 2(11)Constitution of India, 1950 - Article 226 227
High Courts17 Jan 2014Dismissed
Ratan Lal Vs Gopal
Rajasthan High Court · AIR 2014 Raj 53 : (2014) 1 RCR(Rent) 471 : (2014) 3 RLW 2340 : (2014) 3 WLN 78
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 105 106
High Courts17 Jan 2014Dismissed
LRs of Bhima Ram Vs Achla Ram
Rajasthan High Court · (2014) 2 WLN 496
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Jan 2014Dismissed
Birdilal Vs Board of Revenue
Rajasthan High Court · (2014) 3 WLN 275
Rajasthan Tenancy Act, 1955 — Section 175, 42
High Courts17 Jan 2014
Commercial Taxes Officer Vs Associated Cement Company Ltd.
Rajasthan High Court · (2014) 73 VST 458
Rajasthan Value Added Tax Act, 2003 — Section 84
High Courts17 Jan 2014Partly Allowed
Birbal Vs Hamraj and Others
Rajasthan High Court · (2014) 01 RAJ CK 0154
Motor Vehicles Act, 1988 - Section 163A 166
High Courts17 Jan 2014Allowed
Smt. Sarita Devi Vs Yogesh Kumar and Others
Rajasthan High Court · (2014) 01 RAJ CK 0153
High Courts17 Jan 2014Allowed
Jitender Singh and Others Vs Viyom Networks Limited
Rajasthan High Court · (2014) 2 ARBLR 374 : (2014) 2 CDR 601 : (2014) 1 RLW 833 : (2014) 4 WLN 433
Arbitration and Conciliation Act, 1996 - Section 45 8 8(3)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 8 Rule 8 115
High Courts17 Jan 2014
Ranvir Singh Vs Chief Information Commissioner
Rajasthan High Court · (2014) 4 WLN 317
Right to Information Act, 2005 — Section 2(h), 2(h)(c), 2(h)(d)
High Courts17 Jan 2014
Max Shipping and Forwarding P. Ltd. Vs CESTAT and Others
Rajasthan High Court · (2014) 01 RAJ CK 0072
Customs Act, 1962 - Section 114(i), 129
High Courts17 Jan 2014Disposed Off
Prakash Dharu Vs State of Rajasthan
Rajasthan High Court · (2014) LabIC 1748 : (2014) 3 SCT 505
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts17 Jan 2014
Lok Utthan Sansthan Vs U.O.I. and Others
Rajasthan High Court · (2014) 01 RAJ CK 0050
Constitution of India, 1950 — Article 45
High Courts17 Jan 2014
Ghisa Ram Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 47 Rule 1Constitution of India, 1950 — Article 137, 145
High Courts17 Jan 2014
National Institute of Ayurveda and Others Vs Ved Prakash Sharma and Others
Rajasthan High Court · (2014) 01 RAJ CK 0048
High Courts17 Jan 2014
Jagan Vs Raghuveer Singh and Others
Rajasthan High Court · (2014) 01 RAJ CK 0013
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5