High Courts27 Jan 2014Disposed Off
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 450
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 91 of 100
High Courts27 Jan 2014Dismissed
Gangadhar Vs Mahendra Kumar Jain
Rajasthan High Court · (2014) 2 WLN 353
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7, 115
High Courts27 Jan 2014Allowed
Shakoor Mohammed and Others Vs Board of Revenue and Others
Rajasthan High Court · (2014) 01 RAJ CK 0080
Rajasthan Tenancy Act, 1955 - Section 188, 212, 88
High Courts27 Jan 2014Dismissed
Krishna Mishra Vs Mukut Bihari
Rajasthan High Court · (2014) 2 WLN 302
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 45, 73
High Courts27 Jan 2014
Vinod Kumar and Others Vs Maharshi Dayanand Saraswati University and Others
Rajasthan High Court · (2014) 01 RAJ CK 0009
High Courts27 Jan 2014Dismissed
Sugan Lal Vs Smt. Kamla and Others
Rajasthan High Court · (2014) 2 CDR 806 : (2014) 1 WLN 508
Limitation Act, 1963 — Section 5
High Courts24 Jan 2014Allowed
Ram Babu and Others Vs The State of Raj. and Others
Rajasthan High Court · (2015) 1 WLN 120
Constitution of India, 1950 - Article 226 227Registration Act, 1908 - Section 17
High Courts24 Jan 2014Dismissed
Bhanwar Lal Vs Santara and Others
Rajasthan High Court · (2015) 2 CDR 886
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Hindu Adoptions and Maintenance Act, 1956 - Section 4, 7 — Succession Act, 1925 - Section 372, 384
High Courts24 Jan 2014Dismissed
Surendra Nath Dhawan Vs Giriraj Prasad Meena
Rajasthan High Court · (2015) 1 WLN 122
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 11 Rule 13, Order 11 Rule 14Constitution of India, 1950 - Article 226 227
High Courts23 Jan 2014
Billu Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2014) 1 WLN 535
Constitution of India, 1950 — Article 226
High Courts23 Jan 2014Allowed
Smt. Bhanwari Bai Rathi and Others Vs Rahul Lodha and Others
Rajasthan High Court · (2015) 1 WLN 131
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97 115
High Courts23 Jan 2014Dismissed
Hadman Vs Megha Ram
Rajasthan High Court · (2014) 2 WLN 361
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96
High Courts23 Jan 2014Allowed
Ekta Vs Satish
Rajasthan High Court · (2014) 2 WLN 383
Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 9(1)Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts22 Jan 2014Dismissed
Pradeep Siroya Vs Hindustan Zinc Ltd.
Rajasthan High Court · (2014) LabIC 2919
Industrial Disputes Act, 1947 — Section 11A, 11-A
High Courts22 Jan 2014Disposed Off
Mahaveer Nagar Grah Nirman Sahakari Samiti Ltd. Vs The Civil Judge (JD)
Rajasthan High Court · (2014) 2 WLN 315
High Courts22 Jan 2014
Assistant Commercial Tax Officer Vs M/s. Smt. Haseena and Another
Rajasthan High Court · (2014) 01 RAJ CK 0194
Rajasthan Sales Tax Act, 1994 — Section 78(10A), 84
High Courts22 Jan 2014
Rajendra Kumari Vs District and Session Judge
Rajasthan High Court · (2014) 4 WLN 536
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227Succession Act, 1925 — Section 283
High Courts22 Jan 2014
New India Assurance Co. Ltd. Vs Diyali Mukhiya and Others
Rajasthan High Court · (2014) 01 RAJ CK 0044
Workmens Compensation Act, 1923 — Section 4(a)
High Courts22 Jan 2014
Babu Lal Gurjar Vs State of Rajasthan and Others
Rajasthan High Court · (2014) 01 RAJ CK 0040
Constitution of India, 1950 — Article 21A
High Courts22 Jan 2014Dismissed
Smt. Uganti Vs State and Others
Rajasthan High Court · (2014) 2 RLW 1256
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 437(1), 437(5), 437(6)