High Courts29 Jan 2014
Dayaramdas Chela Baba Kandas Vs General Public
Rajasthan High Court · (2014) 2 WLN 308
Succession Act, 1925 — Section 372
COURT ARCHIVE
Rajasthan High Court judgments, 2014
1,995 judgments · page 90 of 100
High Courts29 Jan 2014
Kundan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 1 DMC 498
Constitution of India, 1950 — Article 14, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 125, 340Hindu Marriage Act, 1955 — Section 9
High Courts29 Jan 2014
Regional Provident Fund Commissioner Vs Maharaja Shree Umaid Mills Ltd. and Others
Rajasthan High Court · (2015) 1 CDR 392 : (2015) LabIC 1886 : (2015) LLR 839 : (2015) 2 RLW 1033
High Courts29 Jan 2014
Rajasthan Rajya Shikshit Karyaprabhari Karmchari Sanghthan Vs State and Others
Rajasthan High Court · (2015) 2 RLW 938
High Courts29 Jan 2014Dismissed
R.S.R.T.C. and Others Vs Hari Singh
Rajasthan High Court · (2015) 1 WLN 124
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11 115
High Courts29 Jan 2014Dismissed
Pyare Lal and Others Vs Sona and Others
Rajasthan High Court · (2015) 1 WLN 128
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3-A, Order 7 Rule 11, Order 7 Rule 11(d) 115 9Rajasthan Tenancy Act, 1955 - Section 256
High Courts28 Jan 2014
Raghu Construction Company Vs The State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 428
High Courts28 Jan 2014Dismissed
District Wholesale Kerosene Dealers Association Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 593
Constitution of India, 1950 — Article 14
High Courts28 Jan 2014
Narendrasingh Bhati Vs Fatehsingh
Rajasthan High Court · (2014) 2 WLN 470
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 23 Rule 1A, 107Constitution of India, 1950 — Article 12Limitation Act, 1963 — Section 21, 22
High Courts28 Jan 2014Dismissed
Tata Iron Steel Company Ltd. Vs Union of India
Rajasthan High Court · (2014) 3 ACC 471 : AIR 2014 Raj 87 : (2015) 1 WLN 50
Railway Claims Tribunal Act, 1987 — Section 13, 13(1), 13(1)(b), 2(o), 23Railways Act, 1989 — Section 2(11), 2(17), 2(41)
High Courts28 Jan 2014Dismissed
Gopal Krishana Vs State of Rajasthan
Rajasthan High Court · (2014) 2 RLW 1635
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 — Section 3, 4, 6
High Courts28 Jan 2014
Ess Gee Real Estate Developers Pvt. Ltd. Vs Rajkumar Kothari and Others
Rajasthan High Court · AIR 2014 Raj 56
Arbitration and Conciliation Act, 1996 — Section 11, 11(2), 11(5), 12, 16
High Courts28 Jan 2014Dismissed
Shivraj Sharma Vs Ashok Kumar Saini
Rajasthan High Court · (2014) 2 WLN 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Limitation Act, 1963 — Section 5
High Courts28 Jan 2014Dismissed
Rajasthan State Road Transport Corporation and Others Vs Ladkanwar and Others
Rajasthan High Court · (2014) 01 RAJ CK 0074
High Courts28 Jan 2014Allowed
Rajesh Harijan Vs State of Rajasthan and Others
Rajasthan High Court · (2015) 2 CDR 898
Penal Code, 1860 (IPC) - Section 323, 324, 34 — Probation of Offenders Act, 1958 - Section 12, 3, 4
High Courts27 Jan 2014Dismissed
Gopal Krishana Vs State of Rajasthan
Rajasthan High Court · (2014) CriLJ 3822 : (2014) 3 DMC 163
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 397(2), 482Dowry Prohibition Act, 1961 — Section 3, 4, 6
High Courts27 Jan 2014Dismissed
Babulal Vaishnava Vs Rajasthan High Court
Rajasthan High Court · (2014) 3 WLN 147
High Courts27 Jan 2014
Shishu Pal Singh Vs State of Rajasthan
Rajasthan High Court · (2014) 4 CDR 2079
Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 2(a), 2(f), 3(2)