High Courts16 Dec 1991

Qamruddin Vs Rashida

Rajasthan High Court · (1992) 2 DMC 328 : (1992) 1 WLC 305 : (1991) WLN 339

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
High Courts11 Dec 1991Dismissed

Ahmeddeen Vs Paman Das

Rajasthan High Court · (1991) 2 RLW 559 : (1992) 3 WLC 529 : (1991) 2 WLN 327

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 6 Rule 17