High Courts16 Jan 1991Dismissed

Iqbal Shah Vs Mst. Bano

Rajasthan High Court · (1991) 1 WLN 187

Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3
High Courts16 Jan 1991Dismissed

Nazir Vs Manjura and Others

Rajasthan High Court · (1991) 1 WLN 194

Criminal Procedure Code, 1973 (CrPC) — Section 125Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3