COURT ARCHIVE

Rajasthan High Court judgments, 1991

509 judgments · page 26 of 26

High Courts08 Jan 1991Allowed

Hazari Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 221

Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326

High Courts08 Jan 1991Allowed

Rajasthan High Court · (1991) WLN 142

Opium Act, 1878 — Section 4, 9

High Courts07 Jan 1991

Rajasthan High Court · (1991) 2 RLW 263 : (1991) 1 WLN 231

Penal Code, 1860 (IPC) — Section 363, 366, 376

High Courts07 Jan 1991Allowed

Rajasthan High Court · (1991) WLN 35

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)

High Courts04 Jan 1991

Rajasthan High Court · (1991) 1 WLN 119

High Courts03 Jan 1991Dismissed

Rajasthan High Court · (1991) 1 WLN 205

Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 379, 406, 465, 467, 468

High Courts03 Jan 1991

Rajasthan High Court · (1991) 1 WLN 583

Constitution of India, 1950 — Article 136, 226, 227, 246, 309Contempt of Courts Act, 1971 — Section 6Income Tax Act, 1961 — Section 35

High Courts03 Jan 1991

Rajasthan High Court · (1991) 2 RLW 623 : (1991) WLN 549

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 379

High Courts02 Jan 1991Allowed

Rajasthan High Court · (1992) 2 DMC 364

Criminal Procedure Code, 1973 (CrPC) — Section 125(3)