High Courts14 Jan 1991Dismissed

Davi Vs Purshottam

Rajasthan High Court · (1991) 1 WLN 196

Criminal Procedure Code, 1973 (CrPC) — Section 125, 128
High Courts08 Jan 1991Allowed

Amar Chand Vs The State of Rajasthan

Rajasthan High Court · (1991) WLN 27

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 13, 15, 42, 43, 49