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Rajasthan High Court judgments, 1991

509 judgments · page 23 of 26

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High Courts23 Jan 1991Dismissed

Kaliyan Singh Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 167

Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 471
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High Courts23 Jan 1991Dismissed

Harish Meena and Another Vs The State of Rajasthan and Another

Rajasthan High Court · (1991) 1 RLW 623 : (1991) 1 WLN 160

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 147, 323, 342, 504
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High Courts23 Jan 1991Dismissed

Dhan Raj Vs The State of Rajasthan and Another

Rajasthan High Court · (1991) 1 RLW 626 : (1991) 1 WLN 138

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
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High Courts23 Jan 1991Dismissed

Kalyan Singh Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 141

Criminal Procedure Code, 1973 (CrPC) — Section 156, 197Penal Code, 1860 (IPC) — Section 120B, 169, 467, 468
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High Courts23 Jan 1991

Arun Singh Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 159

Criminal Procedure Code, 1973 (CrPC) — Section 206
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High Courts23 Jan 1991Dismissed

Hem Chandra Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 RLW 31 : (1991) 1 WLN 149

Penal Code, 1860 (IPC) — Section 120B, 34, 406, 408, 409
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High Courts23 Jan 1991

Rajendra Singh Alias Rajia Vs The State of Rajasthan

Rajasthan High Court · (1992) 3 WLC 704 : (1991) 1 WLN 182

Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 109, 114, 363, 366, 376
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High Courts23 Jan 1991Allowed

Smt. Sajjan Kanwar Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 139

Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 147, 324, 327, 452, 457
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High Courts23 Jan 1991Allowed

Chiman Singh and Another Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 150

Forest Act, 1927 — Section 42, 77Penal Code, 1860 (IPC) — Section 307, 332, 34, 353
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High Courts23 Jan 1991Dismissed

Jamna Lal Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 169

Penal Code, 1860 (IPC) — Section 147, 323
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High Courts23 Jan 1991

Kheewa Ram Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 164

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420, 467
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High Courts23 Jan 1991Dismissed

Kanhaiya Lal and Another Vs Kailashi Devi and Others

Rajasthan High Court · (1991) 1 ACC 484 : (1991) ACJ 518

Motor Vehicles Act, 1988 — Section 140, 173
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High Courts23 Jan 1991

Sugna Ram Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 185

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 360
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High Courts23 Jan 1991

Kashi Ram Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 RLW 658 : (1991) 1 WLN 145

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 408
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High Courts23 Jan 1991Dismissed

Mohan Lal Vs The State of Rajasthan and Another

Rajasthan High Court · (1991) 2 WLC 156 : (1991) 1 WLN 147

Criminal Procedure Code, 1973 (CrPC) — Section 193, 397, 482Penal Code, 1860 (IPC) — Section 204, 477
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High Courts23 Jan 1991Dismissed

Vishal Kumar Vs Smt. Kailash Kumari

Rajasthan High Court · (1991) 1 WLN 165

Civil Procedure Code, 1908 (CPC) — Section 125Criminal Procedure Code, 1973 (CrPC) — Section 107, 482
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High Courts23 Jan 1991Allowed

Kumari Nisha Vs State of Rajasthan

Rajasthan High Court · (1991) WLN 8

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High Courts22 Jan 1991Allowed

Employees State Insurance Corporation Vs Smt. Sushila Mathur and Others

Rajasthan High Court · (1991) WLN 413

Civil Procedure Code, 1908 (CPC) — Section 34Employees State Insurance Act, 1948 — Section 53, 61, 75, 82
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High Courts22 Jan 1991Allowed

Shiv Ram and Another Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 143

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 91
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High Courts22 Jan 1991Allowed

Khiya and Others Vs The State of Rajasthan

Rajasthan High Court · (1991) 1 WLN 171

Penal Code, 1860 (IPC) — Section 34, 436
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