High Courts19 Dec 1969Dismissed
Seth Sobhag Mal Lodha and Others Vs Edward Mills Co. Ltd. and Others
Rajasthan High Court · (1972) 42 CompCas 1 : (1970) RLW 549 : (1969) WLN 498
Partnership Act, 1932 — Section 69, 69(3)
COURT ARCHIVE
Rajasthan High Court judgments, 1969
148 judgments · page 1 of 8
High Courts19 Dec 1969Allowed
State of Rajasthan Vs Prem Nath
Rajasthan High Court · (1969) WLN 607
Constitution of India, 1950 — Article 311Industrial Disputes Act, 1947 — Section 25
High Courts18 Dec 1969Allowed
Municipal Council, Jaipur and Another Vs Sewan Das
Rajasthan High Court · AIR 1971 Raj 5 : (1971) CriLJ 85
Prevention of Food Adulteration Act, 1954 — Section 20
High Courts10 Dec 1969
Ram Kripal Vs Radhey Shyam and Others
Rajasthan High Court · AIR 1970 Raj 234 : (1969) WLN 464
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 22(4)
High Courts10 Dec 1969Allowed
Hospital Employees Union, Bikaner Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 66 : (1971) 22 FLR 237
Industrial Disputes Act, 1947 — Section 2
High Courts10 Dec 1969
Manidevi and Others Vs Ambadan and Others
Rajasthan High Court · (1970) RLW 47 : (1969) WLN 560
Limitation Act, 1963 — Section 5
High Courts09 Dec 1969Dismissed
Hukmi Chand Vs The Jaipur Ice and Oil Mills Co. and Others
Rajasthan High Court · (1969) WLN 570
Contract Act, 1872 — Section 27, 36, 54, 55Partnership Act, 1932 — Section 36Transfer of Property Act, 1882 — Section 11, 40
High Courts09 Dec 1969
Hanumat Singh and Others Vs Mst. Phuna and Others
Rajasthan High Court · (1969) WLN 565
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 12
High Courts09 Dec 1969
Trilok Chand Dilsukhrai Vs The Commissioner of Income Tax
Rajasthan High Court · (1970) RLW 32 : (1969) WLN 582
Income Tax Act, 1961 — Section 24, 256
High Courts05 Dec 1969Dismissed
Hardeva Vs Ismail and Others
Rajasthan High Court · AIR 1970 Raj 167 : (1970) RLW 316 : (1969) WLN 611
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts05 Dec 1969Dismissed
Harakchand and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1970) RLW 320 : (1969) WLN 457
Civil Procedure Code, 1908 (CPC) — Section 11, 115Limitation Act, 1963 — Section 3, 30Stamp Act, 1899 — Section 2
High Courts05 Dec 1969
Smt. Gulab Sundari Bapna Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 1 : (1970) RLW 42 : (1969) WLN 615
Rajasthan Jagirdars Debt Reduction Act, 1956 — Section 7Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 27, 34(1)
High Courts02 Dec 1969
H.H. Maharaja Rana Hemant Singhji Vs Commissioner of Income Tax
Rajasthan High Court · (1970) 77 ITR 1007 : (1970) RLW 454
Income Tax Act, 1922 — Section 2(4A)
High Courts25 Nov 1969Dismissed
Gordhanlal Vs C.P. Industries Pvt. Ltd., Khandwa and Another
Rajasthan High Court · AIR 1971 Raj 254 : (1971) RLW 198 : (1970) RLW 231
Civil Procedure Code, 1908 (CPC) — Section 38, 39, 39(1), 6
High Courts19 Nov 1969Dismissed
Maratha Mandir Ltd. Vs Official Liquidator, Golcha Properties, Private Ltd.
Rajasthan High Court · (1970) RLW 175 : (1969) WLN 445
COMPANIES ACT, 1956 — Section 446Transfer of Property Act, 1882 — Section 106, 107, 111, 53A, 63A
High Courts19 Nov 1969Dismissed
Jagdish Kumar and Others Vs Roop Chand
Rajasthan High Court · (1970) RLW 315 : (1969) WLN 455
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts19 Nov 1969Allowed
The Divisional Personnel Officer, N. Rly. Bikaner Vs Ram Kishore
Rajasthan High Court · AIR 1970 Raj 235 : (1970) RLW 392
Payment of Wages Act, 1936 — Section 15(3)
High Courts17 Nov 1969Dismissed
Daulat Raj Singhvi Vs State of Rajasthan and Another
Rajasthan High Court · (1970) RLW 214 : (1969) WLN 495
Constitution of India, 1950 — Article 15, 16, 217, 226, 233
High Courts17 Nov 1969Allowed
Smt. Saidan Vs Shamsuddin and Others
Rajasthan High Court · (1970) RLW 245 : (1969) WLN 451
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 53A, 54
High Courts14 Nov 1969Dismissed
Man Mohan Kaushib and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 60 : (1970) RLW 185
Constitution of India, 1950 — Article 16, 309Rajasthan Police Service Rules, 1954 — Rule 33, 7