High Courts18 Sept 1969
The Commissioner of Income Tax, Rajasthan, Jaipur Vs Indra and Co., Jodhpur
Rajasthan High Court · AIR 1970 Raj 207 : (1971) 79 ITR 702 : (1970) RLW 197
Income Tax Act, 1961 — Section 271(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1969
173 judgments · page 3 of 9
High Courts13 Sept 1969Dismissed
Mohan Lal Vs Lakhe Khan
Rajasthan High Court · (1969) WLN 370
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4), 13(6)
High Courts13 Sept 1969Dismissed
Maharaja of Jaipur Museum Trust, City Palace, Jaipur Vs The State of Rajasthan and Another
Rajasthan High Court · AIR 1971 Raj 151
Constitution of India, 1950 — Article 226Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 3(5)
High Courts05 Sept 1969Allowed
Bhanwarlal Vs The State of Rajasthan
Rajasthan High Court · (1970) RLW 68
Criminal Procedure Code, 1898 (CrPC) — Section 342, 342APenal Code, 1860 (IPC) — Section 304A
High Courts05 Sept 1969Allowed
Ram Prasad Vs Shri Kishan and Another
Rajasthan High Court · (1969) WLN 385
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts03 Sept 1969Dismissed
Mana Lal Vs State
Rajasthan High Court · (1970) RLW 141 : (1969) WLN 361
Constitution of India, 1950 — Article 14
High Courts02 Sept 1969
Mahalakshmi Mills Co. Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1970) 75 ITR 517
Companies Act, 1913 — Section 398Criminal Procedure Code, 1898 (CrPC) — Section 145Income Tax Act, 1922 — Section 66(1)
High Courts29 Aug 1969
Commissioner of Income Tax Vs Venichand Maganlal
Rajasthan High Court · (1970) 78 ITR 120 : (1970) RLW 248
Income Tax Act, 1961 — Section 207, 208, 209, 210, 211
High Courts28 Aug 1969
Commissioner of Income Tax Vs Shankerlal Naraindas
Rajasthan High Court · (1970) 76 ITR 642 : (1970) RLW 90 : (1970) RLW 99
Income Tax Act, 1961 — Section 271, 271(1), 297, 297(2)
High Courts28 Aug 1969
The Commissioner of Gift Tax, Rajasthan, Jaipur Vs Madan Mohan, Jaipur
Rajasthan High Court · AIR 1970 Raj 219 : (1970) 75 ITR 89 : (1969) WLN 348
High Courts28 Aug 1969Dismissed
Keshar Singh Vs Mst. Deu and Others
Rajasthan High Court · (1969) WLN 443
Limitation Act, 1963 — Section 5
High Courts26 Aug 1969
Rama Krishna Toshniwal and Others Vs Maha Laxmi Mills Co. Ltd. and Others
Rajasthan High Court · (1969) WLN 525
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 104, 105COMPANIES ACT, 1956 — Section 456, 457General Clauses Act, 1897 — Section 8
High Courts26 Aug 1969Dismissed
Banshi and Another Vs The State of Rajasthan and Others
Rajasthan High Court · AIR 1971 Raj 50 : (1971) CriLJ 405 : (1970) RLW 334
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439(2), 440Rajasthan High Court of Judicature Rules, 1952 — Rule 325
High Courts26 Aug 1969Allowed
Jot Ram Vs Taru Ram
Rajasthan High Court · (1969) WLN 395
Guardians and Wards Act, 1890 — Section 17, 25, 7Hindu Minority and Guardianship Act, 1956 — Section 10, 13, 6
High Courts25 Aug 1969
Commissioner of Income Tax and Commissioner of Wealth-tax Vs Motilal Ramswaroop
Rajasthan High Court · (1970) 76 ITR 43
Income Tax Act, 1922 — Section 2(6C), 3Wealth Tax Act, 1957 — Section 2, 4(1)
High Courts25 Aug 1969Dismissed
Madanlal Vs Manakchand
Rajasthan High Court · AIR 1971 Raj 55 : (1969) WLN 482
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
High Courts22 Aug 1969Allowed
Shikhar Chand Sethi Vs The Divisional Mechanical Engineer (E), Western Railway, Kota Division, Kota and Others
Rajasthan High Court · AIR 1970 Raj 210
Constitution of India, 1950 — Article 310, 311
High Courts20 Aug 1969Dismissed
Balkishan and Another Vs Harlal and Others
Rajasthan High Court · AIR 1971 Raj 36 : (1970) RLW 228 : (1969) WLN 408
Specific Relief Act, 1877 — Section 54
High Courts20 Aug 1969Dismissed
Rampal Garg Vs Shrimad Dayanand Orphanage
Rajasthan High Court · (1970) RLW 106 : (1969) WLN 601
Transfer of Property Act, 1882 — Section 106
High Courts19 Aug 1969Dismissed
Nirmal Kumar Vs The Co-operative Bank Ltd. and Others
Rajasthan High Court · (1969) WLN 322