High Courts17 Jan 1969Allowed
State of Rajasthan Vs Bhagatram and Another
Rajasthan High Court · (1969) WLN 59
Penal Code, 1860 (IPC) — Section 120B, 161, 165A, 218, 317
COURT ARCHIVE
Rajasthan High Court judgments, 1969
173 judgments · page 9 of 9
High Courts17 Jan 1969Allowed
Udaram Vs The Addl. Collector and Others
Rajasthan High Court · (1969) RLW 393 : (1969) WLN 62
Constitution of India, 1950 — Article 226
High Courts17 Jan 1969Allowed
Sobhagmal Vs Ram Gopal
Rajasthan High Court · (1969) RLW 437 : (1969) WLN 51
Negotiable Instruments (Amendment and Miscellaneous Provisions) Act, 2002 — Section 4Negotiable Instruments Act, 1881 (NI) — Section 4
High Courts16 Jan 1969Allowed
Phool Chand Babulal and Others Vs Harish Chander
Rajasthan High Court · (1969) WLN 69(1)
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Limitation Act, 1963 — Article 125
High Courts15 Jan 1969
Commissioner of Income Tax Vs Industrial Trust Ltd.
Rajasthan High Court · (1969) 74 ITR 385 : (1969) RLW 459 : (1969) WLN 157
Income Tax Act, 1922 — Section 34, 34(1), 34(1A), 42
High Courts13 Jan 1969
Madanlal Vs Ram Narain and Others
Rajasthan High Court · (1969) RLW 391 : (1969) WLN 48
Land Acquisition Act, 1894 — Section 4, 6, 9Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 68, 73
High Courts11 Jan 1969Allowed
Udaichand Vs Surajmal
Rajasthan High Court · (1969) RLW 468 : (1969) WLN 43
Evidence Act, 1872 — Section 116
High Courts10 Jan 1969
Magh Raj Vs State of Rajasthan
Rajasthan High Court · (1969) WLN 184
Constitution of India, 1950 — Article 226
High Courts10 Jan 1969Allowed
Jagdish Sharan Vs The Revenue Appellate Authority
Rajasthan High Court · (1969) WLN 9
Rajasthan Municipalities Act, 1959 — Section 170(12), 300
High Courts10 Jan 1969
Commissioner of Wealth Tax, Delhi and Rajasthan Vs Ganganagar Sugar Mills Ltd., Jaipur
Rajasthan High Court · AIR 1969 Raj 310 : (1969) 73 ITR 450 : (1969) RLW 469 : (1969) WLN 153
Wealth Tax Act, 1957 — Section 7(2)
High Courts09 Jan 1969Allowed
Gujarmal Vs Sukhpal
Rajasthan High Court · (1970) RLW 27 : (1969) WLN 37
Constitution of India, 1950 — Article 14, 149Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts07 Jan 1969
Krishanlal Godara and Others Vs State of Rajasthan
Rajasthan High Court · (1969) RLW 579 : (1969) WLN 17
Constitution of India, 1950 — Article 226, 31, 311Police Act, 1861 — Section 4
High Courts07 Jan 1969Allowed
Namamal and Others Vs Radhey Shyam
Rajasthan High Court · AIR 1970 Raj 26 : (1969) RLW 336 : (1969) WLN 1
Constitution of India, 1950 — Article 136Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13A