High Courts01 Apr 1969Dismissed
Tarachand and Others Vs Misrimal and Others
Rajasthan High Court · AIR 1970 Raj 53 : (1970) RLW 8
Civil Procedure Code, 1908 (CPC) — Section 11, 16, 38, 39, 39(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1969
173 judgments · page 7 of 9
High Courts15 Mar 1969
Gani Mohammad Vs State of Rajasthan
Rajasthan High Court · (1969) WLN 142
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304
High Courts15 Mar 1969
State Vs Jagdish
Rajasthan High Court · AIR 1970 Raj 110 : (1970) CriLJ 731 : (1969) RLW 567 : (1969) WLN 146
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439, 562Penal Code, 1860 (IPC) — Section 53Probation of Offenders Act, 1958 — Section 11(2), 4(1)
High Courts14 Mar 1969
Rampratap Vs State
Rajasthan High Court · AIR 1970 Raj 250 : (1970) CriLJ 1559 : (1969) RLW 534 : (1969) WLN 190
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180, 235Penal Code, 1860 (IPC) — Section 366, 376
High Courts13 Mar 1969
Yadav Motor Transport Co. and Others Vs Jagdish Prasad Bhimgani Ward, Kota
Rajasthan High Court · AIR 1969 Raj 316 : (1969) RLW 542 : (1969) WLN 134
Motor Vehicles Act, 1939 — Section 110, 110A(3), 110F
High Courts13 Mar 1969
Surendra Kumar Pande (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (1970) 1 LLJ 199 : (1969) RLW 568 : (1969) WLN 123
Constitution of India, 1950 — Article 226, 309
High Courts13 Mar 1969Dismissed
Praduman Kumar Vs Girdhari Singh and Others
Rajasthan High Court · AIR 1970 Raj 131 : (1969) RLW 492 : (1969) WLN 139
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts13 Mar 1969Dismissed
Pukhraj Ajayraj Oswal Vs Prabha Vanaji
Rajasthan High Court · AIR 1970 Raj 108 : (1969) WLN 199
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts13 Mar 1969Allowed
Pukh Raj Vs Parbha and Others
Rajasthan High Court · AIR 1970 Raj 109 : (1969) RLW 495 : (1969) RLW 497 : (1969) WLN 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72Provincial Insolvency Act, 1920 — Section 52
High Courts12 Mar 1969Dismissed
Mangia alias Mangilal Vs The State of Rajasthan
Rajasthan High Court · (1970) RLW 1 : (1969) WLN 118
Penal Code, 1860 (IPC) — Section 202, 302
High Courts10 Mar 1969Allowed
Dharma Ram Vs Ram Karan and The State
Rajasthan High Court · AIR 1970 Raj 129 : (1970) CriLJ 984 : (1969) RLW 564 : (1969) WLN 105
Criminal Procedure Code, 1898 (CrPC) — Section 526A, 528, 528(1C)Penal Code, 1860 (IPC) — Section 354Probation of Offenders Act, 1958 — Section 3, 6
High Courts10 Mar 1969
Devi Sahai Agarwal Vs Transport Appellate Tribunal, Rajasthan, Jaipur and Another
Rajasthan High Court · AIR 1970 Raj 48 : (1969) RLW 528 : (1969) WLN 111
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 60, 64
High Courts07 Mar 1969Dismissed
Firm Jai Dev Jain and Co. Vs Burmah Shell Oil Storage and Distributing Company of India
Rajasthan High Court · (1969) WLN 122
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 29
High Courts27 Feb 1969Dismissed
Ratanlal Vs The Chairman, Regional Transport Authority, Bikaner Region, Bikaner and Others
Rajasthan High Court · AIR 1970 Raj 125
Motor Vehicles Act, 1939 — Section 44, 44(3), 45, 63
High Courts27 Feb 1969
Dhiria and Others Vs Jainarain and Another
Rajasthan High Court · AIR 1970 Raj 102 : (1970) CriLJ 729 : (1969) RLW 489 : (1969) WLN 99
Criminal Procedure Code, 1898 (CrPC) — Section 203, 252, 4(1), 540A
High Courts26 Feb 1969
Sardar Khan Vs State of Rajasthan
Rajasthan High Court · (1969) CriLJ 1324 : (1969) WLN 87
Constitution of India, 1950 — Article 261
High Courts25 Feb 1969Dismissed
Firm Sitaram Agarwal Vs Harnath and Another
Rajasthan High Court · AIR 1970 Raj 99 : (1969) WLN 91
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)Partnership Act, 1932 — Section 58, 59, 69(2)
High Courts24 Feb 1969Dismissed
Ghisalal Vs Seth Kanhaiyalal
Rajasthan High Court · (1969) RLW 467 : (1969) WLN 95
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts24 Feb 1969
Shivram Singh Vs The State of Rajasthan
Rajasthan High Court · (1969) WLN 96
Constitution of India, 1950 — Article 226, 7
High Courts19 Feb 1969Dismissed
Bhanwarlal and Others Vs Raja Babu and Others
Rajasthan High Court · AIR 1970 Raj 104 : (1970) RLW 51 : (1969) WLN 467 : (1969) WLN 201
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 11Evidence Act, 1872 — Section 115