High Courts30 Apr 1969Allowed

Smt. Gopi and Another Vs Madanlal

Rajasthan High Court · AIR 1970 Raj 190 : (1969) WLN 267

Civil Procedure Code, 1908 (CPC) — Section 100, 101Contract Act, 1872 — Section 12Evidence Act, 1872 — Section 101, 102, 103, 104, 45
High Courts23 Apr 1969

Ram Kumar Vs State of Rajasthan

Rajasthan High Court · AIR 1970 Raj 60 : (1970) CriLJ 486 : (1969) RLW 610 : (1969) WLN 215

Evidence Act, 1872 — Section 101, 102, 103, 104, 114Penal Code, 1860 (IPC) — Section 299, 300