High Courts19 Dec 2003Allowed
S.K. Kothari Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2209 : (2004) 2 WLC 444
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 1 of 38
High Courts19 Dec 2003Dismissed
Manoj Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 3186 : (2004) 1 WLC 81
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts19 Dec 2003Dismissed
Kirti Prem Raj Jain Vs State of Rajasthan
Rajasthan High Court · (2006) 2 BC 152 : (2005) 125 CompCas 828 : (2004) 56 SCL 630
Negotiable Instruments Act, 1881 (NI) — Section 138Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22A
High Courts18 Dec 2003Allowed
Union of India (UOI) and Others Vs C.A.T. and Another
Rajasthan High Court · (2004) 3 RLW 1555 : (2004) 3 WLC 45
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 4, 5(7A), 6
High Courts17 Dec 2003Allowed
Brahma Nand Vs Durga Prashad and Others
Rajasthan High Court · (2004) 3 RLW 1569 : (2004) 2 WLC 532
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3, 6(2), 6(3)
High Courts17 Dec 2003
President, Addivasi Ekta Parishad and Others Vs State and Others
Rajasthan High Court · (2004) 1 RLW 670 : (2004) 5 WLC 633
High Courts16 Dec 2003Dismissed
Dal Chand and Others Vs Judge, Labour Court and Others
Rajasthan High Court · (2004) 3 LLJ 38 : (2004) 2 WLC 514
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Dec 2003Dismissed
Acharya Shri Kundan Maharaj and Another Vs Smt. Indra and Another
Rajasthan High Court · AIR 2004 Raj 90 : (2004) 2 CivCC 325 : (2004) 4 RCR(Civil) 832 : (2004) 4 RLW 2275 : (2004) 2 WLC 456
Guardians and Wards Act, 1890 — Section 25, 9
High Courts16 Dec 2003Allowed
Jogi Dan and Others Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1726 : (2004) 3 WLC 73
Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 375, 376(2)
High Courts16 Dec 2003
State of Rajasthan Vs L.N. Vyas
Rajasthan High Court · (2004) 4 RLW 2272 : (2004) 2 WLC 562
Rajasthan Accounts Service Rules, 1954 — Rule 9
High Courts16 Dec 2003Allowed
Tan Sukh Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2212 : (2004) 2 WLC 481
Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts15 Dec 2003
Gopal Sharan and Others Vs Smt. Radha Devi and Others
Rajasthan High Court · AIR 2004 Raj 129 : (2004) 2 WLC 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35Transfer of Property Act, 1882 — Section 58
High Courts11 Dec 2003Allowed
The New India Assurance Co. Ltd. Vs Smt. Jhamku and Others
Rajasthan High Court · (2004) 2 ACC 876 : (2004) 2 RLW 1181 : (2004) 2 WLC 760
High Courts11 Dec 2003Dismissed
State of Rajasthan and Others Vs J.N.V. University and Others
Rajasthan High Court · (2004) 4 RLW 2235 : (2004) 2 WLC 543
Rajasthan Service Rules, 1951 — Rule 208
High Courts09 Dec 2003
Hindustan Zinc Ltd. Vs M.L. Khuteda and Others
Rajasthan High Court · (2004) 2 ACC 428 : (2005) ACJ 936 : (2004) 2 RLW 1176 : (2004) 2 WLC 495
Motor Vehicles Act, 1988 — Section 147
High Courts05 Dec 2003
Raflq Khan Vs State of Rajasthan
Rajasthan High Court · (2003) 12 RAJ CK 0007
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(k), 20Penal Code, 1860 (IPC) — Section 302
High Courts04 Dec 2003
Shyam Bihari @ Deena Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2215 : (2004) 2 WLC 160
Penal Code, 1860 (IPC) — Section 100
High Courts03 Dec 2003
Municipal Board Khumber Vs Yadu Nath Singh
Rajasthan High Court · AIR 2004 Raj 79 : (2004) 4 WLC 597
Contract Act, 1872 — Section 10Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974 — Rule 14(2)Rajasthan Municipalities Act, 1959 — Section 67, 80
High Courts03 Dec 2003Allowed
Dhara Ram Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 4075
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 419, 467, 471
High Courts28 Nov 2003Dismissed
Anil Cold Tyres Retreaders Vs Rungta Projects Ltd.
Rajasthan High Court · (2004) 56 SCL 42
Companies Act, 1956 — Section 10, 10(2), 433, 434