High Courts11 Nov 2003Dismissed

Magna Vs State of Rajasthan

Rajasthan High Court · (2004) 3 RLW 1693 : (2004) 2 WLC 185

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 320
High Courts05 Nov 2003Dismissed

State of Rajasthan Vs Rajak

Rajasthan High Court · (2004) CriLJ 3519 : (2004) 2 WLC 169

Essential Commodities Act, 1955 — Section 3General Clauses Act, 1897 — Section 6