High Courts03 Nov 2003Dismissed
Bhagirath Ram Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2004) 1 RLW 461 : (2004) 1 WLC 571
COURT ARCHIVE
Rajasthan High Court judgments, 2003
757 judgments · page 4 of 38
High Courts02 Nov 2003Dismissed
Mohd. Kasam and Others Vs Ghasi Lal
Rajasthan High Court · (2004) 1 RLW 60 : (2004) 1 WLC 132
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 3
High Courts31 Oct 2003
Vinod Kumar Jain Vs The Chief Executive National Co-operative, Union of India (UOI) and Others
Rajasthan High Court · (2004) 101 FLR 1187 : (2004) 2 RLW 1087 : (2004) 1 WLC 648
Constitution of India, 1950 — Article 21Multi-State Cooperative Societies Act, 1984 — Section 74, 92
High Courts31 Oct 2003Dismissed
Prashant Bohra and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 457
Constitution of India, 1950 — Article 14
High Courts31 Oct 2003
Ashok Maheshwari and Another Vs Chothu, Moola and Another
Rajasthan High Court · (2004) 2 ACC 14 : (2004) 2 WLC 97
High Courts30 Oct 2003Allowed
Rajendra Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2004) CriLJ 3470 : (2004) 4 RCR(Criminal) 724 : (2003) WLC 105
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts29 Oct 2003Dismissed
Paramjeet Singh and Another Vs State and Another
Rajasthan High Court · (2004) CriLJ 2653 : (2004) 4 RCR(Criminal) 817 : (2004) 2 RLW 1004 : (2004) 1 WLC 698
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts29 Oct 2003Dismissed
Banshi Lal and Others Vs Smt. Raj Bai and Others
Rajasthan High Court · AIR 2004 Raj 92 : (2004) 1 RLW 452 : (2004) 2 WLC 91
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Oct 2003Dismissed
Duli Chand Vs Bhandari Das and Others
Rajasthan High Court · AIR 2004 Raj 70 : (2004) 2 BC 538 : (2004) 1 RLW 498
Registration Act, 1908 — Section 49
High Courts28 Oct 2003Allowed
Emna (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 4 RLW 2198 : (2004) 1 WLC 442
Bikaner Army Pension and Gratuity Rules — Rule 42, 43Medical Services of the Armed Forces Regulations, 1983 — Regulation 423Pension Regulations for Army, 1961 — Regulation 173
High Courts22 Oct 2003Allowed
Balbeer Kumar Jain and Another Vs Tripti Kumar Kothari
Rajasthan High Court · (2004) 2 RLW 819 : (2003) 4 WLC 790
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 7Rajasthan Rent Control Act, 2001 — Section 32, 32(3), 6
High Courts22 Oct 2003Dismissed
Jagdish Prasad Regar Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 2 RLW 790
High Courts21 Oct 2003Dismissed
Mahender Singh Vs Piara Singh
Rajasthan High Court · (2003) 10 RAJ CK 0046
Specific Relief Act, 1963 — Section 27
High Courts21 Oct 2003Dismissed
Commissioner of Income Tax Vs Mewar Oil and General Mills Ltd.
Rajasthan High Court · (2004) 186 CTR 141 : (2004) 271 ITR 311
Income Tax Act, 1961 — Section 154, 80I
High Courts21 Oct 2003
Commissioner of Income Tax Vs Mewar Oil and General Mills Ltd. (No. 2)
Rajasthan High Court · (2005) 193 CTR 250 : (2004) 271 ITR 315
Income Tax Act, 1961 — Section 154, 28, 29, 30, 31
High Courts21 Oct 2003Dismissed
Gopal Sharma Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 20 : (2004) 1 RLW 450 : (2004) 1 WLC 722
Criminal Procedure Code, 1973 (CrPC) — Section 439Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2Penal Code, 1860 (IPC) — Section 302
High Courts21 Oct 2003Allowed
Charan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2195 : (2004) 1 WLC 381
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts20 Oct 2003Allowed
Om Prakash @ Munna Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 638 : (2004) 4 RLW 2161 : (2004) 1 WLC 449
Criminal Procedure Code, 1973 (CrPC) — Section 313, 329, 330, 331, 332Penal Code, 1860 (IPC) — Section 302
High Courts20 Oct 2003Allowed
Gordhan Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 811 : (2004) 4 RLW 2193 : (2003) 1 WLC 266
Criminal Procedure Code, 1973 (CrPC) — Section 329
High Courts20 Oct 2003
Kanhiya Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2202
Industrial Disputes Act, 1947 — Section 12