High Courts23 Sept 2003Dismissed

Jagdish Vs Manoj Kumar Sharma

Rajasthan High Court · (2004) 1 RLW 608 : (2004) 1 WLC 685

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(3)Transfer of Property Act, 1882 — Section 5